Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,842 total)

SOLITAIRE APPLIANCES PRIVATE LIMITED,MUMBAI vs DY CIT CIRCLE 3(3)(1), MUMBAI

ITA 914/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
1/9/2026

SAVARKAR DARSHAN PRATISHTHAN,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI

ITA 5898/MUM/2026[AY 2026-27]Status: DisposedITAT Mumbai
1/9/2026

SNEHA JAYENDRA PADWAL,MUMBAI vs THE INCOME TAX OFFICER (ITO), MUMBAI

ITA 5571/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
1/9/2026

ACIT, CIRCLE-1, KALYAN, KALYAN vs SATISH GOPICHAND HARCHWANI, ULHASNAGAR

ITA 5336/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
1/9/2026

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), MUMBAI, MUMBAI vs ATUL PROJECTS INDIA PRIVATE LIMITED, MUMBAI

ITA 5219/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
1/9/2026

GREESHMA SHRIDHAR KULKARNI,THANE vs INCOME TAX OFFICER - WARD 34(2)(1), MUMBAI

ITA 3803/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
1/9/2026

SHAKTI ENTERPRISES,MUMBAI vs INCOME TAX OFFICER, WARD 41(2)(5), MUMBAI

ITA 3193/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
1/9/2026

G TECH INFO TRAINING LIMITED,MUMBAI vs ITO, WARD 12(2)(1), MUMBAI, MUMBAI

ITA 2062/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/9/2026

INCOME TAX OFFICER WARD 2(2) KALYAN, KALYAN vs KISHORE GIRDHARILAL THAKUR, THANE

ITA 8238/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
1/9/2026

CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(2)(1)/6(1)(1), MUMBAI

ITA 7246/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/9/2026

ACIT, CENTRAL CIRCLE- 2(3), MUMBAI, MUMBAI vs SACHIV SAHNI, MUMBAI

ITA 6901/MUM/2025[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
1/9/2026

ANJANI ASHOK PARIKH,MUMBAI vs INCOME TAX OFFICER WARD 34(1)(1), MUMBAI

ITA 6650/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
1/9/2026

GIRISH CHMANLAL SANGANI,MUMBAI vs DCIT -CC-4(1), MUMBAI

ITA 6266/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
1/9/2026

SANTOSH DEVI MITTAL,MUMBAI vs ACIT-25(3), MUMBAI

ITA 2075/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
1/9/2026

DCIT CENTRAL CIRCLE- 3(3), MUMBAI, AIR INDIA BUILDING, NARIMAN POINT, MUMBAI vs RAMNAGAR DEVELOPMENT CORPORATION, MUMBAI

ITA 3137/MUM/2023[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/9/2026

M/S. RAMNAGAR DEVELOPMENT CORPORATION,MUMBAI vs DCIT CENTRAL CIRCLE 3 (3), MUMBAI

ITA 2583/MUM/2023[2008-09]Status: DisposedITAT MumbaiAY 2008-09
1/9/2026

ACIT, DELHI vs ARGENTIUM INTERNATIONAL PVT LTD, DELHI

ITA 708/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
1/9/2026

DCIT, EXEMPTION CIRLCE, GHAZIABAD, GHAZIABAD vs M/S KANPUR DEVELOPMENT AUTHORITY, KANPUR

ITA 6450/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
1/9/2026

NEERAJ BHATIA,FARIDABAD vs INCOME TAX OFFICER, WARD-2(1), FARIDABAD

ITA 6446/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
1/9/2026

BKK MEMORIAL TRUST,ROHTAK vs CIT E, CHANDIGARH

ITA 5402/DEL/2026[-]Status: DisposedITAT Delhi
1/9/2026

SHREE AYYAPPA SEWA SAMITHI,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI

ITA 5079/DEL/2026[2025-2026]Status: DisposedITAT DelhiAY 2025-2026
1/9/2026

SHASHI RANI,DELHI vs INCOME TAX OFFICER, WARD-45(1), CIVIC CENTRE

ITA 4944/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
1/9/2026

VIDYA NIKETAN MIDDLE SCHOOL,BAHADUR GARH vs INCOME TAX OFFICER, ROHTAK

ITA 4765/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
1/9/2026

VIDYA NIKETAN MIDDLE SCHOOL,BAHADUR GARH vs INCOME TAX OFFICER, ROHTAK

ITA 4764/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
1/9/2026

RANJU DEVI,DELHI vs ITO WARD 35(1), DELHI

ITA 4344/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
1/9/2026

RAJENDER SINGH (THROUGH LEGAL HEIR DEEPAK),GOHANA, SONIPAT vs INCOME TAX OFFICER WARD - 1, SONIPAT

ITA 4293/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
1/9/2026

AVENINDRA DUTT SHARMA,DELHI vs ITO, WARD 68(1), DELHI, DELHI

ITA 4256/DEL/2026[2021-2022]Status: DisposedITAT DelhiAY 2021-2022
1/9/2026

SACHIN BAJAJ,NEW DELHI vs ITO WARD 2, ROHTAK

ITA 4220/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
1/9/2026

CHANDER BHAN,HANSI, HISAR vs ASSESSMENT UNIT, NFAC, DELHI

ITA 4206/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
1/9/2026

AVENINDRA DUTT SHARMA,DELHI vs ITO, WARD 68(1), DELHI, DELHI

ITA 4193/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
1/9/2026