ACIT, DELHI vs. ARGENTIUM INTERNATIONAL PVT LTD, DELHI

ITA 708/DEL/2026Status: DisposedITAT Delhi01 September 2026AY 2012-1311 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘A’, NEW DELHI

Before: SH. SATBEER SINGH GODARA & SH. NAVEEN CHANDRA

For Appellant: Shri Naveet Singal, C.A
For Respondent: Shri Balakishan Gopal, Sr. D.R
Hearing: 13.08.2026Pronounced: 01.09.2026

PER NAVEEN CHANDRA, ACCOUNTANT MEMBER :

This matter instituted by the Revenue, alongside corresponding Cross Objection filed by the Assessee. These proceedings are preferred against the With CO No.259/Del/2026 [A.Y 2012-13] Argentium International Pvt. Ltd. consolidated appellate order passed by the Learned Commissioner of Income Tax (Appeals)-NFAC, Delhi on 12.11.2025, under Section 250

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