ACIT, DELHI vs. ARGENTIUM INTERNATIONAL PVT LTD, DELHI
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Income Tax Appellate Tribunal, DELHI BENCH ‘A’, NEW DELHI
Before: SH. SATBEER SINGH GODARA & SH. NAVEEN CHANDRA
PER NAVEEN CHANDRA, ACCOUNTANT MEMBER :
This matter instituted by the Revenue, alongside corresponding Cross Objection filed by the Assessee. These proceedings are preferred against the With CO No.259/Del/2026 [A.Y 2012-13] Argentium International Pvt. Ltd. consolidated appellate order passed by the Learned Commissioner of Income Tax (Appeals)-NFAC, Delhi on 12.11.2025, under Section 250
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