Recent Judgments

MUKUL ROHATGI,NEW DELHI vs ACIT CIR 61(1), NEW DELHI

G.K. MARKETING & APPARELS LLP,DELHI vs INCOME TAX OFFICER, DELHI

DASNA AGRO INFRATECH PVT LTD,DELHI vs DCIT, CC-28, DELHI

ANSHU JAIN,FARIDABAD vs ACIT, FARIDABAD HARYANA

APARNA KAPUR,DELHI vs ITO, WARD-49(1), DELHI

ROHATASH SINGH,NOIDA vs ITO WARD 2(3) NOIDA, NOIDA GAUTOM BUDDH NAGAR

VENUS JEWEL INTERNATIONAL LIMITED (SUBSEQUENTLY KNOWN AS FINO LUXURY GROUP LTD.),LONDON vs DCIT, CIRCLE 3(1)(1) INT. TAXATION, NEW DELHI

INCOME TAX OFFICER, DELHI vs ALLEGIANCE MANAGEMENT SERVICES PRIVATE LIMITED, DELHI

ATN INFRATECH PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-1(1), NEW DELHI

SAHANDAR PAL,NEW DELHI vs ACIT 43(1), NEW DELHI

PHOOL SINGH RAGHAV,GURGAON vs ASSESSING OFFICER, GURGAON

THE PR COMMISSIONER OF INCOME TAX, CENTRAL, LUDHIANA,

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAMANDEEP KAUR DHOOT vs INCOME TAX OFFICER AND ORS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SWATI SINGH vs THE INCOME TAX OFFICER, WARD 2 (1) CHANDIGARH AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MONGA BROTHERS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

ASHOK KUMAR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

WM DEVELOPERS PRIVATE LIMITED vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SUBHASH CHANDER MITTAL vs DIRECTOR GENERAL OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

VIJAY GUPTA vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

P.D. AGGARWAL ENGINEERS AND CONTRACTOR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA AND ANOTHER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

DR. MANISH BANSAL vs THE COMMISSIONER OF INCOME TAX,

TEJ PARTAP SINGH vs INCOME TAX OFFICER, WARD 2 (1) CHANDIGARH AND OTHERS

VIPIN KUMAR GUPTA vs INCOME TAX OFFICER AND OTHERS

BIO-ANALYTICAL TECHNOLOGIES (INDIA) PRIVATE LIMITED,PUNE vs ITO WARD 1(1) PUNE, PUNE

ARAVAMUTHAN PARTHASARATHY,CHENNAI vs ITO, INTERNATIONAL TAXATION WARD-1(10, CHENNAI

UEI ELECTRONICS PRIVATE LIMITED,BANGALORE vs DC/ACIT CIRCLE - 7(1)(1), BANGALORE, BANGALORE

INVITROGEN BIOSERVICES INDIA PRIVATE LIMITED,BENGALURU vs THE DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 3(1)(1), BANGALORE

INDO NISSIN FOODS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-3(1)(1), BENGALURU

VENAD PROPERTIES PVT. LTD.,KERALA vs DCIT, NEW DELHI

S. KRISHNA KUMAR (HUF) vs DCIT, CENTRAL CIRCLE,,