Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,842 total)

ADARSH KUMAR vs DCIT, CENTRAL CIRCLE-8,,

ITSSA 183/DEL/2003[1.4.86 to 6.11.96]Status: DisposedITAT Delhi
31/8/2026

SEIL ENERGY INDIA LIMITED,GURGAON vs DCIT, GURGAON

ITTPA 6/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
31/8/2026

JUNIPER NETWORKS SOLUTION INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-13(1), NEW DELHI, NEW DELHI

ITTPA 232/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
31/8/2026

YASHWANT KUMAR,MAU vs INCOME TAX OFFICER, WARD 3(3), MAU

ITA 8/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
31/8/2026

SUDHIR SHUKLA LEGAL HEIR OF SANJIV KUMAR SHUKLA,GORAKHPUR vs DC/ACIT-1, GORAKHPUR, GORAKHPUR

ITA 64/VNS/2025[2017-18]Status: DisposedITAT VaranasiAY 2017-18
31/8/2026

MANOJ KUMAR MAURYA,VARANASI vs INCOME TAX OFFICER, VARANASI

ITA 62/VNS/2025[2019-20]Status: DisposedITAT VaranasiAY 2019-20
31/8/2026

BHARAT LAL GUPTA,BHADOHI vs INCOME TAX OFFICER, WARD - 1(5), BHADOHI, BHADOHI

ITA 39/VNS/2025[2017-18]Status: DisposedITAT VaranasiAY 2017-18
31/8/2026

SHREE VALLAB YUVAK PARISHD,VARANASI vs CIT EXEMPTION, LUCKNOW

ITA 30/VNS/2025[NA]Status: DisposedITAT Varanasi
31/8/2026

HARINDAR PRASAD,BALLIA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 169/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
31/8/2026

PRADEEP KUMAR MISHRA,KUSHI NAGAR vs ITO KUSHI NAGAR, KUSHI NAGAR

ITA 168/VNS/2025[2017-18]Status: DisposedITAT VaranasiAY 2017-18
31/8/2026

PRADEEP KUMAR MISHRA,KUSHI NAGAR vs ITO KUSHI NAGAR, KUSHI NAGAR

ITA 167/VNS/2025[2017-18]Status: DisposedITAT VaranasiAY 2017-18
31/8/2026

MOHD. AKMAL,MAU vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 161/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
31/8/2026

RAJA SHRI KRISHNA DUTT DIEEGRI COLLEGE,JAUNPUR vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 152/VNS/2025[2019-2020]Status: DisposedITAT VaranasiAY 2019-2020
31/8/2026

KSHETRIYA SHRI GANDHI ASHRAM,GORAKHPUR vs ACIT EXEMPTION CIRCLE, LUCKNOW

ITA 144/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
31/8/2026

KASHI ANATHALAYA ASSOCIATION,VARANASI vs CIT EXEMPTION, LUCKNOW

ITA 133/VNS/2025[--]Status: DisposedITAT Varanasi
31/8/2026

SUDHA,GORAKHPUR vs INCOME TAX OFFICER, WARD 2(2), GORAKHPUR

ITA 130/VNS/2025[2016-2017]Status: DisposedITAT VaranasiAY 2016-2017
31/8/2026

DCIT, CIRCLE, GORAKHPUR, GORAKHPUR vs KSHETRIYA SHRI GANDHI ASHRAM, DEORIYA

ITA 13/VNS/2025[2018]Status: DisposedITAT Varanasi
31/8/2026

UMESH CHANDER RAI,KARIMUDDINPUR vs INCOME TAX OFFICER, GHAZIPUR

ITA 129/VNS/2025[2015-2016]Status: DisposedITAT VaranasiAY 2015-2016
31/8/2026

SRI DAS FOUNDATION,VARANASI vs CIT EXEMPTION, LUCKNOW

ITA 120/VNS/2025[NA]Status: DisposedITAT Varanasi
31/8/2026

K G PAN PRODUCTS (P) LTD.,GORAKHPUR vs DY/ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE - 1, GORAKHPUR

ITA 107/VNS/2025[2020-2021]Status: DisposedITAT VaranasiAY 2020-2021
31/8/2026

INCOME TAX OFFICER, M A ROAD VARANASI vs MANOJ KUMAR GUPTA, CHANDAULI

ITA 48/VNS/2024[2011-12]Status: DisposedITAT VaranasiAY 2011-12
31/8/2026

THE ST. ANDREWS COLLEGE ASSOCIATION,CIVIL LINES vs ASSESSINF OFFICER, NFAC, DELHI

ITA 2758/DEL/2024[2013-14]Status: DisposedITAT VaranasiAY 2013-14
31/8/2026

SUBHASH CHANDRA YADAV,VARANASI vs INCOME TAX OFFICER, NFAC, DELHI

ITA 228/VNS/2024[2015-2016]Status: DisposedITAT VaranasiAY 2015-2016
31/8/2026

SUBHASH CHANDRA YADAV,VARANASI vs INCOME TAX OFFICER, NFAC, DELHI

ITA 227/VNS/2024[2015-2016]Status: DisposedITAT VaranasiAY 2015-2016
31/8/2026

DHARMENDRA KUMAR PANDEY,GHAZIPUR vs INCOME TAX OFFICER, WARD - 3(5), GHAZIPUR

ITA 218/VNS/2024[2018-2019]Status: DisposedITAT VaranasiAY 2018-2019
31/8/2026

KISAN SEVA SAHKARI SAMITI LTD SAHASPUR,SAHASPUR vs INCOME TAX OFFICER, SUBHASH ROAD, DEHRADUN

ITA 365/DDN/2026[2021-22]Status: DisposedITAT DehradunAY 2021-22
31/8/2026

KISHAN SEVA SAHKARI SAMITI LTD,SAHASPUR DEHRADUN vs INCOME TAX OFFICER, SUBHAS NAGAR DEHRADUN

ITA 364/DDN/2026[2023-24]Status: DisposedITAT DehradunAY 2023-24
31/8/2026

SEWALA KALAN KISAN , SEWLA KALAN, MAJRA, DEHRADUN,SEWALA KALAN, MAJRA DEHRADUN vs INCOME TAX OFFICER, SUBHASH ROAD, DEHRADUN

ITA 362/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
31/8/2026

SEWALAKALAN KISAN SEWA SEHKARI SAMITI LIMITED MAJRA,SEWALA KALAN MAJRA DEHRADUN vs INCOME TAX OFFICER, SUBHASH ROAD, DEHRADUN

ITA 361/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
31/8/2026

VIRAT ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL), HALDWANI

ITA 120/DDN/2026[2021-22]Status: DisposedITAT DehradunAY 2021-22
31/8/2026