Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
MEENA ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL), HALDWANI
ITA 119/DDN/2026[2021-22]Status: DisposedITAT DehradunAY 2021-22
MEENA ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL)HALDWANI, HALDWANI
ITA 118/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
RAGHU NATH ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL), HALDWANI
ITA 117/DDN/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
RAGHU NATH ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL, HALDWANI
ITA 116/DDN/2026[2021-22]Status: DisposedITAT DehradunAY 2021-22
RAGHU NATH ARORA,KASHIPUR vs DCIT/ACIT(CENTRAL), HALDWANI
ITA 115/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
RAKESH CHAUDHARY,NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEALS) INCOME TAX DEPARTMENT, AGRA
ITA 595/AGR/2026[2023-24]Status: DisposedITAT AgraAY 2023-24
SWASTIK EDUCATIONAL SOCIAL WELFARE SOCIETY,GWALIOR vs DEPUTY COMMISSIONER INCOME TAX, RANGE 1(1), GWALIOR, GWALIOR
ITA 587/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
SWASTIK EDUCATIONAL SOCIAL WELFARE SOCIETY,GWALIOR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE 1(1), GWALIOR, GWALIOR
ITA 586/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
SWASTIK EDUCATIONAL SOCIAL MOVEMENT WELFARE SOCIETY,GWALIOR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE 1(1), GWALIOR, GWALIOR
ITA 585/AGR/2026[2018-19]Status: HeardITAT AgraAY 2018-19
CHANDRA BHAN SINGH,ALIPUR, KASGANJ vs INCOME TAX OFFICER, WARD-4(3)(3), KASGANJ
ITA 562/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
NANAKCHAND BAINIVAL,CHHATA vs ITO, MATHURA
ITA 551/AGR/2026[2024-2025]Status: DisposedITAT AgraAY 2024-2025
SHIVRAM MISHRA,MAINPURI vs ITO WARD 4(2)(4), MAINPURI,UP
ITA 530/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
SHRI GOVIND GAUSHALA,MORENA vs ITO 2(2) GWALIOR, GWALIOR
ITA 526/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
MANOJ GUPTA,AGRA vs ITO WARD 2(1)(1), AGRA
ITA 517/AGR/2026[2017-2018]Status: HeardITAT AgraAY 2017-2018
SURENDRA SINGH,AGRA vs ITO, WARD-2(1)(2), AGRA
ITA 506/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
INDRA PRAKASH EDUCATION DEVELOPMENT SOCIETY ,FARRUKHABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 500/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
SEEMA TRIPATHI,JHANSI vs ACIT/DCIT CEN CIR , AGRA
ITA 499/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
SUHAIL ANJUM,JHANSI vs INCOME TAX DEPARTMENT,WARD 2(3)(3), JHANSI
ITA 486/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
INCOME TAX OFFICER, WARD-2(2)(1), FIROZABAD, INCOME TAX OFFICE CIVIL LINES DABRAI vs RAM NIWAS GUPTA, SIRSA KHAS SIRSAGANJ FIROZABAD
ITA 362/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
CHARU AGARWAL,AGRA vs INCOME TAX OFFICER, CIRCLE 2(1)(1), AGRA, AGRA
ITA 274/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
PRACHI JAIN,SHIKOHABAD vs INCOME TAX OFFICER, FIROZABAD
ITA 466/AGR/2025[2011-12]Status: DisposedITAT AgraAY 2011-12
GOPAL RAM,CHURU vs ITO WD 1, CHURU, CHURU
ITA 252/JODH/2026[2016-17]Status: DisposedITAT JodhpurAY 2016-17
GULAMANE ASHRAF WELFARE SOCIETY,JODHPUR vs CIT (E) , JAIPUR
ITA 992/JODH/2025[N/A]Status: DisposedITAT Jodhpur
MAHESH KUMAR MAKKAR,SRIGANGANAGAR vs ACIT, CENTRAL CIRCLE, BIKANER
ITA 785/JODH/2025[2021-22]Status: DisposedITAT JodhpurAY 2021-22
VIJENDRA CHOUDHARY,NAGAUR vs ITO, WARD-1,, NAGAUR
ITA 474/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
PROF. DR. SOHAN RAJ- LAXMI DEVI, TATER CHERITABLE TRUST,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 1109/JODH/2025[N/A]Status: DisposedITAT Jodhpur
PROF. DR. SOHAN RAJ- LAXMI DEVI, TATER CHERITABLE TRUST,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 1108/JODH/2025[N/A]Status: DisposedITAT Jodhpur
SHREE MARUDHAR ASHAPURAN PARSHWANATH JAIN SHWETAMBER TIRTH TRUST NUN,SIROHI vs CIT(EXEMPTIONS) - JAIPUR, JAIPUR
ITA 1074/JODH/2025[2026-27]Status: DisposedITAT JodhpurAY 2026-27
JITO PALI CHAPTER FOUNDATION ,PALI vs CIT EXEMPTION , JAIPUR
ITA 1032/JODH/2025[N/A]Status: DisposedITAT Jodhpur
JAI SHRI RAM ANATH GAUSHALA SAMITI, TARANAGAR,TARANAGAR vs CIT EXEMPTION, JAIPUR, CIT EXEMPTION, JAIPUR
ITA 1027/JODH/2025[2025-26]Status: DisposedITAT JodhpurAY 2025-26
