SHASHI RANI,DELHI vs. INCOME TAX OFFICER, WARD-45(1), CIVIC CENTRE
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Income Tax Appellate Tribunal, DELHI
Before: SHRI VIKAS AWASTHY
PER VIKAS AWASTHY, JUDICIAL MEMBER:
This appeal by the assessee is directed against the order of Commissioner of Income Tax (Appeals), National Faceless Appeal Centre, Delhi [in short ‘the CIT(A)’] dated 25.02.2026, for Assessment Year 2017-18. 2. Ms. Kalpan Garg, appearing on behalf of the assessee submits that the assessee in appeal has primarily assailed validity of assessment order as the notice issued u/s.148 of th
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