HAKKIM SAIT,ILLUPPUR vs. THE INCOME TAX OFFICER, PUDHUKOTTAI
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Income Tax Appellate Tribunal, ‘A’ BENCH, CHENNAI
Before: SHRI ABY T VARKEY & SHRI S. R. RAGHUNATHA
PER S. R. RAGHUNATHA, AM :
The present appeal is filed by the assessee against the order dated 25.10.2024 passed by the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi (hereinafter referred to as “ld.CIT(A)”), dismissing the appeal filed by the assessee against the assessment order dated 28.12.2019 passed u/s.144 of the Income Tax Act, 1961 (hereinafter referred to as the “Act”), pertaining to Assess
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