HAKKIM SAIT,ILLUPPUR vs. THE INCOME TAX OFFICER, PUDHUKOTTAI

ITA 2724/CHNY/2026Status: DisposedITAT Chennai01 September 2026AY 2017-20186 pages

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Income Tax Appellate Tribunal, ‘A’ BENCH, CHENNAI

Before: SHRI ABY T VARKEY & SHRI S. R. RAGHUNATHA

Hearing: 22.07.2026Pronounced: 01.09.2026

PER S. R. RAGHUNATHA, AM :

The present appeal is filed by the assessee against the order dated 25.10.2024 passed by the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi (hereinafter referred to as “ld.CIT(A)”), dismissing the appeal filed by the assessee against the assessment order dated 28.12.2019 passed u/s.144 of the Income Tax Act, 1961 (hereinafter referred to as the “Act”), pertaining to Assess

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