Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,515 total)
MANJEET SINGH,CANADA vs ITO, CHENNAI
ITA 2696/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ARAYAKKANDI KANDOTH SAJEEVAN,CHENNAI vs ACIT, CHENNAI
ITA 2279/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ARAYAKKANDI KANDOTH SAJEEVAN,CHENNAI vs ACIT, CHENNAI
ITA 2278/CHNY/2026[2010-11]Status: DisposedITAT ChennaiAY 2010-11
MARIMUTHU MANIKANDAN,COIMBATORE vs INCOME TAX OFFICER NON CORPORATE CIRCLE-2, COIMBATORE
ITA 223/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
NEW MILLENNNIUM FOUNDTION SOCIETY, PUDUCHERRY,PUDUCHERRY vs ITO (E), PUDUCHERRY
ITA 2223/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
NEW MILLENNNIUM FOUNDTION SOCIETY,PUDUCHERRY vs ITO(E), PUDUCHERRY
ITA 2222/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
HASWINI LOGISTICS,CHENNAI vs ITO, CHENNAI
ITA 2188/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DURAIRAJAN MUNUSAMY,TIRUCHIRAPALLI vs ITO WARD 1, TIRUCHIRAPALLI, TIRUCHIRAPALLI
ITA 2152/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
PALANIVEL KATHIRESAN,TRICHY vs ITO, WARD 1, VELLORE
ITA 2151/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
MOHAMMED HANIFA SHAKUL,CHENNAI vs CIT APPEALS CHENNAI, CHENNAI
ITA 2148/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
AISHTMA EDUCATIONAL TRUST,CHENNAI vs CIT(E), CHENNAI
ITA 2116/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
SUTHAKAR,VIRUDHUNAGAR vs ITO, VIRUDHUNAGAR
ITA 2113/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
ANNAMALAI RAMANATHAN,PUDUKKOTTAI vs ITO, PUDUKKOTTAI
ITA 2097/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SHYAM NARAYAN MOORTHI,CHENNAI vs ITO, INTL. TAXN. WARD-2(2), CHENNAI
ITA 1986/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
THAAGAM FOUNDATION,CHENNAI vs CIT(EXEMPTION), CHENNAI
ITA 1832/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
M/S. ARADHYAA INFRA & HOLDINGS PVT. LTD.,CHENNAI vs ITO, CORP. WARD-1(1), CHENNAI
ITA 1793/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
RATHINAGIRI GOUNDAR KUMARAVEL,DINDIGUL vs INCOME TAX OFFICER-1, DINDIGUL
ITA 1771/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ARUMUGASAMY PONNUSAMY MURUGESAN,MANAMADURAI vs ITO, WARD-2, KARAIKUDI
ITA 1510/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ARUMUGASAMY PONNUSAMY MURUGESAN,MANAMADURAI vs ITO, WARD-2, KARAIKUDI
ITA 1509/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
MOHAMED KHADER YOUSUF,COIMBATORE vs ACIT, CENTRAL CIRCLE-1, COIMBATORE
ITA 1439/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
M.Y. ZUBAIDA,COIMBATORE vs ACIT, CENTRAL CIRCLE-1, COIMBATORE
ITA 1438/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
UGAM KANWAR BHAWARLAL SETHIA AND SONS CHARITABLE TRUST,RITHERDON ROAD, VEPERY S.O, VYASARPADI vs CIT (EXEMPTION), MAHATMA GANDHI ROAD, NUGAMBAKAM
ITA 1203/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
UGAM KANWAR BHAWARLAL SETHIA AND SONS CHARITABLE TRUST,RITHERDON ROAD, VEPERY S.O, VYASARPADI vs CIT (EXEMPTION), MAHATMA GANDHI ROAD, NUGAMBAKAM
ITA 1202/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
KAVIN INFRASTRUCTURE SERVICE PRIVATE LIMITED,COIMBATORE vs ASSESSING OFFICER, CORP CIRCLE 1, CBE, COIMBATORE
ITA 1199/CHNY/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
RANGANATHAN RAJESWARI CHARITABLE TRUST,COIMBATORE vs ACIT, COIMBATORE, COIMBATORE
ITA 4045/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SHRI COIMBATORE JEWELLERS INDIA PRIVATE LIMITED,SALEM vs DCIT, CIRCLE 1(1), SALEM
ITA 3605/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
MRS. VARALAKSHMI,TIRUVALLUR vs ITO, WARD-116(1), CHENNAI
ITA 3254/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
NARMADA RAJAGOPALAN,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
ITA 285/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13
KARNATAKA SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU
ITA 1517/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
ADU INFRA - OCIPL (JV),BIJAPUR vs INCOME TAX OFFICER, VIJAYAPUR
ITA 1405/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
