Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
NARMADA RAJAGOPALAN,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
ITA 285/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13
KARNATAKA SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU
ITA 1517/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
ADU INFRA - OCIPL (JV),BIJAPUR vs INCOME TAX OFFICER, VIJAYAPUR
ITA 1405/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
CHETAN PRAKASH PARWAPUR,HUBLI vs ITO, WARD 2(2), HUBLI, HUBLI
ITA 2979/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MANTHAN HASMUKH MODI,MUMBAI vs ITO-27 (2)(2), MUMBAI
ITA 898/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STATE BANK OF INDIA BADLAPUR,BADLAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS TDS CIRCLE, THANE, THANE
ITA 8496/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA BADLAPUR,BADLAPUR vs THE JOINT COMMISSIONER OF INCOME TAX, TDS RANGE, THANE, THANE
ITA 8495/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA THANE MAIN BRANCH,THANE vs THE JOINT COMMISSIONER OF INCOME TAX, TDS RANGE THANE, THANE
ITA 8477/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA RACPC CHINCHPOKLI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 8476/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA,NAVI MUMBAI vs THE ADDITIONAL OF COMMISSIONER OF INCOME-TAX, TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 8475/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 8474/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,THANE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, THANE, THANE
ITA 8473/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 8472/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 8373/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA MADAM CAMA ROAD BR,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 8196/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 8195/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 7898/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER TDS WARD 2(2)(4) MUMBAI, MUMBAI
ITA 7897/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 7896/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA CENTRALISED CLEARING PROCESSING CENTRE,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 7848/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,THANE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE THANE, THANE
ITA 7847/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
STATE BANK OF INDIA,THANE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE THANE, THANE
ITA 7846/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 7759/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA MAHARAL,THANE vs THE INCOME-TAX OFFICE, TDS, TDS WARD 2, THANE, THANE
ITA 7687/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA TRADE FINANCE CPC BRANCH,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 7340/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs THE INCOME-TAX OFFICER, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 7200/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
AMAL ATULKUMAR JAIN,MUMBAI vs ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 6747/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
STATE BANK OF INDIA,MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 6629/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA RACPC CHINCHPOKLI,MUMBAI vs INCOME TAX OFFICER, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 6618/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NATIONAL PAYMENTS CORPORATION OF INDIA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 6193/MUM/2026[2027-28 to 2031-32]Status: DisposedITAT Mumbai