Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,518 total)

FORUM FOR ETHICS REVIEW COMMITTEES INDIA,MUMBAI vs CIT (EXEMPTIONS) MUMBAI, MUMBAI

ITA 6190/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
3/9/2026

FORUM FOR ETHICS REVIEW COMMITTEES INDIA,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI

ITA 6186/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
3/9/2026

THAKU BHOJWANI CHARITABLE TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(4), MUMBAI, MUMBAI

ITA 6167/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
3/9/2026

STATE BANK OF INDIA,MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI

ITA 6160/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

JUNIPER NETWORKS INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), MUMBAI - 1, MUMBAI

ITA 6137/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
3/9/2026

STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI

ITA 6027/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
3/9/2026

STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI

ITA 6026/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
3/9/2026

STATE BANK OF INDIA,NAVI MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS, RANGE 2(2), MUMBAI, MUMBAI

ITA 6025/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
3/9/2026

STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI

ITA 5957/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

STATE BANK OF INDIA,THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX TDS RANGE 2(2), MUMBAI, MUMBAI

ITA 5956/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

STATE BANK OF INDIA CAG,MUMBAI vs THE ADDL. COMMISSIONER OF INCOME TAX, TDS RANGE 2(2), MUMBAI, MUMBAI

ITA 5903/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

STATE BANK OF INDIA,BANDRA EAST, MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI

ITA 5768/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

CREDIT SUISSE SECURITIES (INDIA) PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 4, MUMBAI, MUMBAI

ITA 5695/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
3/9/2026

STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER, TDS WARD 2(2)(4), MUMBAI, MUMBAI

ITA 5546/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

STATE BANK OF INDIA,MUMBAI vs THE INCOME TAX OFFICER, TDS TDS WARD 2(2)(4), MUMBAI, MUMBAI

ITA 5463/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

DCIT 421, MUMBAI vs JAVED ANWAR HAWA, MUMBAI

ITA 5245/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
3/9/2026

ITO 22 3 6 MUMBAI, MUMBAI vs TEJPAL DALCHAND JAIN, MUMBAI

ITA 4930/MUM/2026[2017]Status: DisposedITAT Mumbai
3/9/2026

NEHA SUDESH SHINDE,MUMBAI vs INCOME TAX OFFICER, WARD 22(2)(1), MUMBAI, MUMBAI

ITA 4722/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
3/9/2026

JAVED ANWAR HAWA,MUMBAI vs CIRCLE 4(2)(1), MUMBAI

ITA 4502/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
3/9/2026

MATRIX ARCH TECHNOLOGIES PRIVATE LIMITED,MUMBAI vs WARD 12(3)(1), MUMBAI, MUMBAI

ITA 4116/MUM/2026[2009-2010]Status: DisposedITAT MumbaiAY 2009-2010
3/9/2026

BHARAT BHUSHAN GUPTA,MUMBAI vs ITO INTL TAX WARD 2(3)(1), MUMBAI

ITA 2834/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
3/9/2026

STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER, TDS WARD 2(2)(4), MUMBAI, MUMBAI

ITA 2486/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

SAMRIDHI DEALERS PRIVATE LIMTED,MUMBAI vs DY. CIT CENTRAL CIRCLE 6(3), MUMBAI

ITA 2310/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
3/9/2026

SAMRIDHI DEALERS PRIVATE LIMITED,MUMBIA vs DY CIT. CENTRAL CIRCLE 6(3), MUMBIA

ITA 2309/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
3/9/2026

SAMRIDHI DEALERS PRIVATE LIMITED,MUMBAI vs DY. CIT. CENTRAL CIRCLE 6(3), MUMBAI

ITA 2308/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
3/9/2026

SBI RACPC GHATKOPAR WEST BRANCH,MUMBAI vs ITO, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI

ITA 1763/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

STATE BANK OF INDIA ZONE EAST MUMBAI,MUMBAI vs ITO TDS WARD 2(2)(4), MUMBAI

ITA 1424/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
3/9/2026

STATE BANK OF INDIA ZONE EAST MUMBAI,MUMBAI vs ITO TDS WARD 2(2),4, MUMBAI

ITA 1423/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
3/9/2026

HEMANG H DOSHI,MUMBAI vs INCOME TAX OFFICER WARD 27(1)(3), MUMBAI

ITA 1395/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
3/9/2026

STATE BANK OF INDIA ANDHERI IFB BRANCH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI

ITA 1388/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
3/9/2026