SAMRIDHI DEALERS PRIVATE LIMITED ,MUMBAI vs. DY. CIT. CENTRAL CIRCLE 6(3), MUMBAI

ITA 2308/MUM/2026Status: DisposedITAT Mumbai03 September 2026AY 2012-138 pages

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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI

Before: SHRI SANDEEP GOSAIN & SHRI ARUN KHODPIA

For Respondent: Shri Vinod Badoni, Sr. DR
Pronounced: 03.09.2026

PER SHRI SANDEEP GOSAIN, JUDICIAL MEMBER:

ITA 2308, 2309 and 2310/MUM/2026 SAMRIDHI DEALERS PRIVATE LIMITED

These appeals have been filed by the Assessee against the orders of the L

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