SBI RACPC GHATKOPAR WEST BRANCH,MUMBAI vs. ITO, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI

ITA 1763/MUM/2026Status: DisposedITAT Mumbai03 September 2026AY 2017-1864 pages

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IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH MUMBAI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT & Maharashtra – 421501 Subhash Road, Charni Road, Mumbai, Maharashtra- 400002 PAN/GIR No. AAACS8577K (Applicant) (Respondent)

2.

State Bank of India, Maharashtra – 400069 10th Floor, K G Mittal Building, Netaji Subhash Road, Charni Road, Mumbai, Maharashtra- 400002 PAN/GIR No. AAACS8577K (Applicant) (Respondent)

3.4.

State Bank of India, Maharashtra – 400614 Marg, Cumballa Hill, Mumbai, Maharashtra- 400026 PAN/GIR No. AAACS8577K (Applicant) (Respondent)

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