UGAM KANWAR BHAWARLAL SETHIA AND SONS CHARITABLE TRUST,RITHERDON ROAD, VEPERY S.O, VYASARPADI vs. CIT (EXEMPTION), MAHATMA GANDHI ROAD, NUGAMBAKAM
ITA 1202/CHNY/2026Status: DisposedITAT Chennai03 September 2026AY 2025-264 pages
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Income Tax Appellate Tribunal, ‘A’ BENCH: CHENNAI
Before: SHRI ABY T. VARKEY & SHRI S.R.RAGHUNATHA
Hearing: 22.07.2026Pronounced: 03.09.2026
PER ABY T. VARKEY, JM: These appeals have been preferred by the assessee against the separate orders of the Ld. CIT(E), Chennai, dated 03.06.2025 and 12.12.2025, respectively, for the Assessment Year 2025–26, rejecting the applications filed by the assessee for regular registration under Section No.1202
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