THAAGAM FOUNDATION,CHENNAI vs. CIT(EXEMPTION), CHENNAI
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Income Tax Appellate Tribunal, ‘B’ BENCH: CHENNAI
Before: SHRI MANU KUMAR GIRI & SHRI S.R.RAGHUNATHA
PER MANU KUMAR GIRI, JM:
This appeal filed by the assessee is directed against the order of the ld. Commissioner of Income Tax (Exemptions) [“CIT(E)”] dated 17.03.2026, whereby the applications filed by the assessee in Form No. 10AB seeking approval u/s. 80G of the Income Tax Act, 1961 (“the Act”) were rejected.
ITA 1832/Chny/2026 (AY-Nil) :: - 2 - ::
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