ARUMUGASAMY PONNUSAMY MURUGESAN,MANAMADURAI vs. ITO, WARD-2,, KARAIKUDI
No AI summary yet for this case.
Income Tax Appellate Tribunal, ‘B’ BENCH: CHENNAI
Before: SHRI MANU KUMAR GIRI & SHRI S.R.RAGHUNATHA
PER MANU KUMAR GIRI, JM:
Quantum Appeal in ITA No. 1509/Chny/2026:
This appeal filed by the assessee is directed against the order of the ld. Commissioner of Income Tax (Appeals), NFAC, dated 06.02.2026 for the assessment year 2015-16. ITA No. 1509 &1510/Chny/2026 (AYs 2015-16) Arumugasamy Ponnusamy Murugesan (Vs) ITO W-2 :: 2 ::
In substance the assessee has raised the grounds of appeal as below: The assessee has raised various grou
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.