SHRI COIMBATORE JEWELLERS INDIA PRIVATE LIMITED,SALEM vs. DCIT, CIRCLE 1(1), SALEM
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आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं सु"ी पदमावती यस, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND MS. PADMAVATHY.S, ACCOUNTANT MEMBER िनधा"रण वष"/Assessment Years: 2017-18 SHRI COIMBATORE JEWELLERS DCIT, INDIA PRIVATE LIMITED CIRCLE 1(1) NO. 63A, FIRST AGRAHARAM, SALEM. Vs. SALEM-636001, PAN:AAECC 3342C अपीलाथ" / Appellant ""थ" / Respondent िनधा"रण वष"/Assessment Years: 2017-18 SHRI COIMBATORE DY/ASSIT. COMMISSIONER OF JEWELLERS INDIA PRIVATE SALEM-1, SALEM-636001, PAN:AAECC 3342C अपीलाथ" / Appellant ""थ" / Respondent C.O No.28/Chny/2026 (Arising in ITA No.571/Chny/2026) िनधा"रण वष"/Assessment Years: 2017-18 SALEM-1, SALEM-636001, PAN:AAECC 3342C अपीलाथ" / Appellant ""थ" / Respondent
अपीलाथ" "ारा/Assessee/Cross Objector Mr. G.Baskar & represented by: Mr. PM Kathir, Advocates ""थ" "ारा/Respondent represented by: Ms. Nayani Swapna, CIT
ITA No.3605/Chny/2025, ITA No.571/Chny/2026 & C.O No.28/Chny/2026
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