MOHAMED KHADER YOUSUF,COIMBATORE vs. ACIT, CENTRAL CIRCLE-1,, COIMBATORE

ITA 1439/CHNY/2026Status: DisposedITAT Chennai03 September 2026AY 2013-1410 pages

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Income Tax Appellate Tribunal, ‘B’ BENCH: CHENNAI

Before: SHRI MANU KUMAR GIRI & SHRI S.R.RAGHUNATHA

Hearing: 04.08.2026

PER MANU KUMAR GIRI, JM:

Captioned appeals filed by the different assessees are directed against the orders of the ld. Commissioner of Income Tax (Appeals)-18, Chennai [hereinafter referred to as “the Ld. CIT(A)”], dated 31.01.2

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