Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,514 total)

SHRI VARDHMAN TUBE COMPANY PRIVATE LIMITED,CHENNAI vs I.T.O.,WARD-12(1), KOLKATA

ITA 2874/KOL/2025[2013-14]Status: HeardITAT KolkataAY 2013-14
3/9/2026

NALHATICADP FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,BIRBHUM vs ITO, WARD 3(3), SURI, BIRBHUM

ITA 2868/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
3/9/2026

DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs MGR AGRO PRODUCTS PRIVATE LIMITED, KOLKATA

ITA 2840/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
3/9/2026

ITO, WARD-3(1), SURI, SURI, BIRBHUM vs RAKHI MONDAL, C/O GANESH CHANDRA MONDAL AHAMAD PUR, CHOTO LINE P

ITA 2824/KOL/2025[2017-18]Status: HeardITAT KolkataAY 2017-18
3/9/2026

EMBARK VINCOM LLP,KOLKATA vs ITO, WARD 34(1), KOLKATA

ITA 2745/KOL/2025[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
3/9/2026

AVINANDAN FASHIONS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1), KOLKATA

ITA 2688/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
3/9/2026

INCOME TAX OFFICER, WARD - 10(2), KOLKATA, KOLKATA vs WOW MOMO FOODS PRIVATE LIMITED, KOLKATA

ITA 2476/KOL/2025[2018-19]Status: HeardITAT KolkataAY 2018-19
3/9/2026

WOW MOMO FOODS PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA

ITA 2456/KOL/2025[2021-2022]Status: HeardITAT KolkataAY 2021-2022
3/9/2026

WOW MOMO FOODS PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA

ITA 2455/KOL/2025[2018-2019]Status: HeardITAT KolkataAY 2018-2019
3/9/2026

INCOME TAX OFFICER, WARD - 10(2), KOLKATA vs WOW MOMO FOODS PRIVATE LIMITED, KOLKATA

ITA 2448/KOL/2025[2021-22]Status: HeardITAT KolkataAY 2021-22
3/9/2026

TECHNOPOLIS INFRASTRUCTURE PVT. LTD.,KOLKATA vs ITO, WARD 4(1), EARLIER DCIT, CENTRAL CIRCLE XXV, KOLKATA

ITA 2374/KOL/2025[2012-2013]Status: HeardITAT KolkataAY 2012-2013
3/9/2026

TECHNOPOLIS INFRASTURCTURE PVT. LTD.,KOLKATA vs ITO, WARD 4(1), EARLIER DCIT, CENTRAL CIRCLE XXV, KOLKATA

ITA 2373/KOL/2025[2011-2012]Status: HeardITAT KolkataAY 2011-2012
3/9/2026

TECHNOPOLIS INFRASTRUCTURE PVT. LTD.,KOLKATA vs ITO, WARD 4(1), EARLIER DCIT, CENTRAL CIRCLE XXV, KOLKATA

ITA 2372/KOL/2025[2010-2011]Status: HeardITAT KolkataAY 2010-2011
3/9/2026

TECHNOPOLIS INFRASTRUCTURE PVT LTD,KOLKATA vs ITO WARD-4(1), EARLIER DCIT CENTRAL CIRCLE-XXV, KOLKATA

ITA 2371/KOL/2025[2009-2010]Status: HeardITAT KolkataAY 2009-2010
3/9/2026

TECHNOPOLIS INFRASTRUCTURE PVT LTD,KOLKATA vs ITO WARD-4(1), EARLIER DCIT CENTRAL CIRCLE-XXV, KOLKATA

ITA 2370/KOL/2025[2008-2009]Status: HeardITAT KolkataAY 2008-2009
3/9/2026

PRIYAKA PAUL,KOLKATA vs D.C.I.T., CC - 4(4), KOLKATA

ITA 1826/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
3/9/2026

JADUPUR ANCHAL SKUS LTD.,MALDA vs I.T.O., WARD - 3(1), MALDA

ITA 1796/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
3/9/2026

KARTICK SHAW,KOLKATA vs ITO, WD. 2(3), KOLKATA

ITA 7/KOL/2024[2017-18]Status: DisposedITAT KolkataAY 2017-18
3/9/2026

JCIT (IN SITU), KOLKATA vs TEZAS TRADING COMPANY PRIVATE LIMITED, KOLKATA

ITA 1869/KOL/2024[2015-16]Status: DisposedITAT KolkataAY 2015-16
3/9/2026

JCIT(IN-SITU), KOLKATA vs TEZAS TRADING COMPANY LIMITED, KOLKATA

ITA 1868/KOL/2024[2014-15]Status: DisposedITAT KolkataAY 2014-15
3/9/2026

JCIT (IN-SITU) CIRCLE-4(1), KOLKATA, KOLKATA vs TEZAS TRADING COMPANY PVT LTD, KOLKATA

ITA 1608/KOL/2024[2015-16]Status: DisposedITAT KolkataAY 2015-16
3/9/2026

BHAWAR SALES CORPORATION,CHENNAI vs ITO, NCC-10(1), CHENNAI

ITA 82/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
3/9/2026

BHAWAR SALES CORPORATION,CHENNAI vs ITO NON CORP CRICLE 10(1), CHENNAI

ITA 602/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
3/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs SHRI COIMBATORE JEWELLERS INDIA PRIVATE LIMITED, SALEM

ITA 571/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
3/9/2026

ANNAI KANTHAMMAL RAMACHANDRAN EDUCATIONAL AND CHARITABLE TRUST,KRISHNAGIRI vs CIT (EXEMPTION), CHENNAI, NUNGAMBAKKAM

ITA 3769/CHNY/2026[NA]Status: DisposedITAT Chennai
3/9/2026

KRISHNA BHATIA,CHENNAI vs ITO, NCW-1(2), CHENNAI

ITA 3669/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
3/9/2026

SRI PERIYA MARIAMMAN SEVA TRUST,SRIVILLIPUTHUR vs CIT(EXEMPTION), CHENNAI

ITA 2847/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
3/9/2026

GOPAL SIVAKUMAR,TRICHY vs ACIT, CIRCLE-1, TRICHY

ITA 2831/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
3/9/2026

MANJEET SINGH,CANADA vs ITO, CHENNAI

ITA 2697/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
3/9/2026

MANJEET SINGH,CANADA vs ITO, CHENNAI

ITA 2696/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
3/9/2026