INCOME TAX OFFICER, WARD - 10(2), KOLKATA, KOLKATA vs. WOW MOMO FOODS PRIVATE LIMITED, KOLKATA
ITA 2476/KOL/2025Status: HeardITAT Kolkata03 September 2026AY 2018-196 pages
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Income Tax Appellate Tribunal, “D” BENCH, KOLKATA
Before: SHRI RAJESH KUMAR, AM & SHRI PRADIP KUMAR CHOUBEY, JM
For Appellant: Shri Siddharth Agarwal, AR
For Respondent: Shri Praveen Das Chowdhury, DRs
Hearing: 16.07.2026Pronounced: 03.09.2026
Per Rajesh Kumar, AM:
These are cross appeals preferred by the assessee & Revenue against the orders of the National Faceless Appeal Centre, Delhi (hereinafter referred to as the “Ld. CIT(A)”]
WOW Momo Foods Private Limited ITA Nos.2455& 56/KOL/2025; A
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