DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE SALEM vs. SHRI COIMBATORE JEWELLERS INDIA PRIVATE LIMITED, SALEM

ITA 571/CHNY/2026Status: DisposedITAT Chennai03 September 2026AY 2017-1814 pages

No AI summary yet for this case.

आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं सु"ी पदमावती यस, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND MS. PADMAVATHY.S, ACCOUNTANT MEMBER िनधा"रण वष"/Assessment Years: 2017-18 SHRI COIMBATORE JEWELLERS DCIT, INDIA PRIVATE LIMITED CIRCLE 1(1) NO. 63A, FIRST AGRAHARAM, SALEM. Vs. SALEM-636001, PAN:AAECC 3342C अपीलाथ" / Appellant ""थ" / Respondent िनधा"रण वष"/Assessment Years: 2017-18 SHRI COIMBATORE DY/ASSIT. COMMISSIONER OF JEWELLERS INDIA PRIVATE SALEM-1, SALEM-636001, PAN:AAECC 3342C अपीलाथ" / Appellant ""थ" / Respondent C.O No.28/Chny/2026 (Arising in ITA No.571/Chny/2026) िनधा"रण वष"/Assessment Years: 2017-18 SALEM-1, SALEM-636001, PAN:AAECC 3342C अपीलाथ" / Appellant ""थ" / Respondent

अपीलाथ" "ारा/Assessee/Cross Objector Mr. G.Baskar & represented by: Mr. PM Kathir, Advocates ""थ" "ारा/Respondent represented by: Ms. Nayani Swapna, CIT

ITA No.3605/Chny/2025, ITA No.571/Chny/2026 & C.O No.28/Chny/2026

The order continues below.

Read the full judgment

A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.