DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs. MGR AGRO PRODUCTS PRIVATE LIMITED, KOLKATA
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Income Tax Appellate Tribunal, “C” BENCH, KOLKATA
Before: SHRI RAJESH KUMAR, AM & SHRIPRADIP KUMAR CHOUBEY, JM
Per Rajesh Kumar, AM:
In these appeals of Revenue and Cross Objection by the assessee preferred against the order of the Commissioner of Income-tax (Appeals), Kolkata-20, (hereinafter referred to as the “Ld. CIT(A)”] dated 06.11.2025 for the AY 2014-15. ITA No. 2840/KOL/2025 & CO No. 46/KOL/2026 M/s MGR Agro Products Private Limited; A.Y. 2014-15
In ITA No. 2840/KOL/2025, the
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