JCIT(IN-SITU), KOLKATA vs. TEZAS TRADING COMPANY LIMITED, KOLKATA
ITA 1868/KOL/2024Status: DisposedITAT Kolkata03 September 2026AY 2014-158 pages
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Income Tax Appellate Tribunal, “A” BENCH, KOLKATA
Before: SHRI RAJESH KUMAR, AM & SHRI PRADIP KUMAR CHOUBEY, JM
For Appellant: Shri Mitesh Mehta, AR
For Respondent: Shri Raman Garg, DR
Hearing: 27.08.2026Pronounced: 03.09.2026
Per Rajesh Kumar, AM:
The appeals by Revenue and cross objection by assessee are against the orders of the National Faceless Appeal
ITA Nos. 1868, 1869 & 1608/KOL/2024 & CO No.61/KOL/2024 Tezas Trading Company Private Limited; A.Y. 2014-15 & 2
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