Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,514 total)
AD IDEAS PVT. LTD.,KOLKATA vs ACIT, CC 3(3), KOLKATA, KOLKATA
ITA 1641/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
MUKESH KUMAR JHAWAR,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
ITA 1632/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
MUNMUN NAYAK,BURDWAN vs I.T.O., WARD - 2(2), BURDWAN
ITA 1631/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
YULEY TANNERY,KOLKATA vs ITO, WARD 33(1), KOLKATA, KOLKATA
ITA 1598/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
BHARAT SINGH,KOLKATA vs ITO, WARD 37(1), KOLKATA, KOLKATA
ITA 1546/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
BHARAT SINGH,KOLKATA vs ITO, WARD 37(1), KOLKATA, KOLKATA
ITA 1545/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
M/S. DEEPAK INDUSTRIES LTD.,KOLKATA vs DCIT, CIRCLE 5(1), KOLKATA, KOLKATA
ITA 1538/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
DINESH AGARWALA,SILIGURI vs A.C.I.T., CIRCLE - 1, SILIGURI
ITA 1501/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
EASTERN BULK COMPANY LTD.,KOLKATA vs DCIT/ACIT, CIRCLE 5(2), KOLKATA, KOLKATA
ITA 1468/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
VIJAYSHREE MUNDHRA,KOLKATA vs ITO, WARD 43(1), KOLKATA
ITA 1397/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
RAMLAL RUPCHAND,CUTTACK vs ITO, WARD 44(2), KOLKATA
ITA 1341/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
M/S. MMPL PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 4(4), KOLKATA
ITA 1319/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
RAJESH KUMAR GOEL,KOLKATA vs DCIT, CIRCLE 49(1), KOLKATA
ITA 1316/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
RAVI RAJGARHIA,KOLKATA vs I.T.O., WARD - 33(1), KOLKATA
ITA 1284/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
VIVEK,KOLKATA vs ITO, WARD 1(2), EXEMPT, KOLKATA
ITA 1132/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
VIVEK,KOLKATA vs ITO, WARD 1(2), EXEMPT, KOLKATA
ITA 1131/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
VIVEK,KOLKATA vs ITO, WARD 1(2), EXEMPT, KOLKATA
ITA 1130/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
VIVEK,KOLKATA vs ITO, WARD 1(2), EXEMPT, KOLKATA
ITA 1129/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
VIVEK,KOLKATA vs ITO, WARD 1(2), EXEMPT, KOLKATA
ITA 1128/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
HALWASIYA COMMERCIAL COMPANY (P) LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA
ITA 1062/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
KRISHNA BHOG RICE INDUSTRIES PVT. LTD.,PURULIA vs I.T.O., WARD - 3(2), PURULIA
ITA 1056/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
MAJESTIC DEALMARK P. LTD.,KOLKATA vs I.T.O., WARD - 4(2), KOLKATA
ITA 3270/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
JOYFUL BUILDERS PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(2), KOLKATA
ITA 3228/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ITO, WARD-6(2), KOLKATA., KOLKATA vs M/S LARICA ESTATES LTD, KOLKATA
ITA 3218/KOL/2025[2021-22]Status: HeardITAT KolkataAY 2021-22
K N C AGRO LIMITED,PURBA MEDINIPUR vs ITO (IT), WARD, KOLKATA
ITA 3214/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
G C JEWELLERS PVT LTD.,KOLKATA vs I.T.O., WARD - 8(4), KOLKATA
ITA 3108/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
G C JEWELLERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 8(4), KOLKATA
ITA 3107/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
SAINI EDUCATIONAL TRUST,KOLKATA vs I.T.O.(EXEMPTION), WARD - 1(3), KOLKATA
ITA 3074/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
DCIT,CC-2 1 KOLKATA, KOLKATA vs INTELLECT TRADE LINK PRIVATE LIMITED, KOLKATA
ITA 2953/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
GANESH COMPLEX PRIVATE LIMITED,RAJKOT vs INCOME TAX OFFICER - WARD 6(2) / KOLKATA, KOLKATA
ITA 2907/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
