SAINI EDUCATIONAL TRUST,KOLKATA vs. I.T.O.(EXEMPTION), WARD - 1(3),, KOLKATA
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Income Tax Appellate Tribunal, ‘D’ BENCH, KOLKATA
Before: Shri Duvvuru RL Reddy, Vice-(KZ) & Shri Rajesh Kumar
Per Duvvuru RL Reddy, Vice-President (KZ):- The assessee-Trust is in appeal before the Tribunal against the order of ld. Additional/Joint Commissioner of Income Tax (Appeals), Agra dated 10.10.2025 passed for Assessment Year 2013-14. 1 Assessment Year: 2013-2014 Saini Educational Trust
One of the ld. Trustee Members on behalf of the assessee-Trust has moved an application dated 3rd August, 2026 seeking the permission of the Bench to withdraw
The order continues below.
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