SAINI EDUCATIONAL TRUST,KOLKATA vs. I.T.O.(EXEMPTION), WARD - 1(3),, KOLKATA

ITA 3074/KOL/2025Status: DisposedITAT Kolkata03 September 2026AY 2013-20142 pages

No AI summary yet for this case.

Income Tax Appellate Tribunal, ‘D’ BENCH, KOLKATA

Before: Shri Duvvuru RL Reddy, Vice-(KZ) & Shri Rajesh Kumar

Per Duvvuru RL Reddy, Vice-President (KZ):- The assessee-Trust is in appeal before the Tribunal against the order of ld. Additional/Joint Commissioner of Income Tax (Appeals), Agra dated 10.10.2025 passed for Assessment Year 2013-14. 1 Assessment Year: 2013-2014 Saini Educational Trust

2.

One of the ld. Trustee Members on behalf of the assessee-Trust has moved an application dated 3rd August, 2026 seeking the permission of the Bench to withdraw

The order continues below.

Read the full judgment

A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.