Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,514 total)
KANTIBHAI AMBALAL PATEL,SANDHANA vs INCOME TAX OFFICER, WARD 1, NADIAD
ITA 633/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1) AHMEDABAD, AHMEDABAD vs ZYDUS LIFESCIENCES LIMITED, AHMEDABAD
ITA 557/AHD/2026[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
REENA AYAN SHAH,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD
ITA 456/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
NISHANT AGRAWAL,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 391/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
SHRI LOKKALYAN TRUST HARIJ,MEHSANA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2371/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
SHRI LOKKALYAN TRUST HARIJ,HARIJ vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2370/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
BARAIYA GALAJI KALAJI,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR
ITA 2333/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
BARAIYA GALAJI KALAJI,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR
ITA 2332/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SANJAYBHAI KHUBCHANDBHAI THAKKAR,PATAN - GUJARAT vs INCOME TAX OFFICER, WARD-1, PATAN - GUJARAT
ITA 2316/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
DINABEN NAVINCHANDRA PATEL,AHMEDABAD vs THE ITO, WD-1(2)(1), AHMEDABAD
ITA 216/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SAMEER HARESH SAINANI,MUMBAI vs DCIT, CIRCLE2(1)(1), VEJALPUR, AHMEDABAD
ITA 2010/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
CHECKMATE FACILITY & ELECTRONIC SOLUTIONS PVT. LTD.,VADODARA vs THE ACIT, CIRCLE-1(1)(1), VADODARA
ITA 1626/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
INCOME TAX OFFICER, WARD-1(5), AURANGABAD, AURANGABAD vs ASHOK UTTAMRAO KULKARNI, BEED
ITA 834/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
ASHOK UTTAMRAO KULKARNI,GEORAI BEED vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI
ITA 833/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
LADALI GOSHALA SEVA SANSTHA,DAUND vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 641/PUN/2026[2025-2026]Status: DisposedITAT PuneAY 2025-2026
IMDR ALUMNI ASSOCIATION,PUNE vs CIT(E), PUNE
ITA 2341/PUN/2026[NA]Status: DisposedITAT Pune
DIPIKA JAGDISH WAGH,NASHIK vs INCOME TAX OFFICER WARD1(1),NASHIK, NASHIK
ITA 1589/PUN/2026[2013-2014]Status: DisposedITAT PuneAY 2013-2014
JANKALYAN VINIMAY PVT. LTD.,JAGATDAL vs DCIT, CENTRAL CIRCLE 1(1), KOLKATA
ITA 993/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
THE ANANDA BAG TEA COMPANY LTD,EVEREST HOUSE vs DCIT, 4(1) KOLKATA, AAYAKAR BHAWAN
ITA 983/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
BUDGE BUDGE NANGI COOPERATIVE BANK LIMITED,KOLKATA vs ITO, WARD 26(1), KOLKATA
ITA 767/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
INDRANI NANDY (LEGAL HEIR OF LATE SHRI SAILEN GOPAL NANDY),HOWRAH vs ACIT, CIRCLE 46, KOLKATA
ITA 650/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
ITO, WARD-1(1), KOLKATA, KOLKATA vs BENGAL CARDBOARD INDUSTRIES & PRINTERS PVT LTD, KOLKATA
ITA 393/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
PRAFULKUMAR RATILAL SOMAIYA,KOLKATA vs ITO CIRCLE 43, KOLKATA, KOLKATA
ITA 2188/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
GOODWILL TRANSPORT PRIVATE LIMITED,KOLKATA vs DCIT/ACIT, CIRCLE 7(1), KOLKATA, KOLKATA
ITA 2185/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
DCIT, CC-2(3), KOLKATA vs SAI PLY PRIVATE LIMITED, KOLKATA
ITA 2174/KOL/2026[2018-19]Status: HeardITAT KolkataAY 2018-19
DCIT, CC-2(3), KOLKATA vs SAI PLY PRIVATE LIMITED, KOLKATA
ITA 2173/KOL/2026[2017-18]Status: HeardITAT KolkataAY 2017-18
DCIT, CC-2(3), KOLKATA vs SAI PLY PRIVATE LIMITED, KOLKATA
ITA 2172/KOL/2026[2016-17]Status: HeardITAT KolkataAY 2016-17
DCIT, CC-2(3), KOLKATA, KOLKATA vs SAI PLY PRIVATE LIMITED, KOLKATA
ITA 2171/KOL/2026[2015-16]Status: HeardITAT KolkataAY 2015-16
SUDIP BASAK,LAKETOWN, TWENTY FOUR PGS NORTH vs A.C.I.T., CIRCLE - 49(1), KOLKATA
ITA 2151/KOL/2026[2019-2020]Status: HeardITAT KolkataAY 2019-2020
AD IDEAS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 3(3), KOLKATA
ITA 1642/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
