ITO, WARD-1(1), KOLKATA, KOLKATA vs. BENGAL CARDBOARD INDUSTRIES & PRINTERS PVT LTD, KOLKATA
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Income Tax Appellate Tribunal, “A” BENCH, KOLKATA
Before: Shri Rajesh Kumar & Shri Pradip Kumar Choubey
Per Pradip Kumar Choubey, Judicial Member:
This appeal filed by the assessee is directed against the order dated 19.12.2025 of the Office of the Commissioner of Income Tax, Appeal, Delhi passed under Section 143(3) of the Assessment Year 2015-16 of the Income-tax Act, 1961 (hereinafter referred to as “the Act”).
The brief facts of the case of the assessee isthat assesse
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