ASHOK UTTAMRAO KULKARNI,GEORAI BEED vs. COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI

ITA 833/PUN/2026Status: DisposedITAT Pune03 September 2026AY 2016-176 pages

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Income Tax Appellate Tribunal, PUNE

Before: DR. MANISH BORAD & SHRI PAVAN KUMAR GADALE

Hearing: 01.09.2026Pronounced: 03.09.2026

PER PAVAN KUMAR GADALE, JUDICIAL MEMBER:

- The Cross Appeal is filed by the revenue and the assessee against the order of NFAC/CIT(A) Delhi passed u/sec 250 of the Income Tax Act for the Assessment Year 2016-17. ITA.Nos. 833 & 834 /PUN/2026 Ashok Uttamrao Kulkarni

2.

Since the issues involved in this cross appeal is common and interlinked and for the sake of convenience, we shall take up Assessee appeal ITA.No. 833/PUN/2026 for the Assessment Year 2016-17 as a lead case.

3.

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