Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
SHRI AMAR CHARITABLE TRUST,KIRAN PATH vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR, KAILASH HEIGHT
ITA 803/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SUPREME LAXMI CRAFTS PRIVATE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 3, JAIPUR, CENTRAL CIRCLE
ITA 293/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
RAM KISHAN GUPTA,JAIPUR vs ITO WD 4(2), JAIPUR
ITA 208/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
SOCIETY FOR WELFARE OF MENTALLY HANDICAPPED,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1103/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SOCIETY FOR WELFARE OF MENTALLY HANDICAPPED,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1102/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER, CENTRAL REVENUE BUILDING, JAIPUR ROAD, AJMER vs AJMER ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED, OPP. HMT, BEAWAR ROAD, AJMER
ITA 1586/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
V.M.V. INDUSTRIES,ALWAR vs I.T.O. WARD 1(2), ALWAR, ALWAR
ITA 1051/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
COOPERATIVE CANE DEVELOPMENT UNION LTD GANAULI,GANAULI RAUZA GAON vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, ASSESSING OFFICER NFAC DELHI
ITA 472/LKW/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23
REENA SINGH,LUCKNOW vs ITO-3(3), LUCKNOW
ITA 271/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
INDERPREET SINGH,PAYAL, LUDHIANA vs ITO-WARD 1, KHANNA, KHANNA
ITA 983/CHANDI/2026[2018-2019]Status: DisposedITAT ChandigarhAY 2018-2019
INDERPREET SINGH,LUDHIANA vs ITO-WARD 1, KHANNA, KHANNA
ITA 982/CHANDI/2026[2018-2019]Status: DisposedITAT ChandigarhAY 2018-2019
INDERPREET SINGH,LUDHIANA vs ITO, WARD 1, KHANNA
ITA 867/CHANDI/2026[2018-2019]Status: DisposedITAT ChandigarhAY 2018-2019
AMBER ENTERPRISES INDIA LIMITED, RAJPURA,PATIALA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PATIALA, PATIALA
ITA 841/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
VIJAY KUMAR MITTAL,KALKA vs ITO PARWANOO, PARWANOO
ITA 818/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
RAJ KISHAN AND COMPANY,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 816/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
DIVAM KHULA AASMAN,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 805/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
DIVAM KHULA AASMAN,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 804/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PATIALA, PATIALA vs GAGAN KAKKAR, RAJPURA
ITA 549/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
KAMLA DEVI, KANGRA,KANGRA vs JAO THE INCOME TAX OFFICER, DHARAMSHALA, DHARAMSHALA
ITA 433/CHANDI/2026[2019-2020]Status: DisposedITAT ChandigarhAY 2019-2020
SANJAY AWASTHI,BHAWARNA vs INCOME TAX OFFICER, AAYKAR BHAWAN PALAMPUR
ITA 1015/CHANDI/2026[2024-2025]Status: DisposedITAT ChandigarhAY 2024-2025
AJANTA EDUCATIONAL CENTRE,AMRITSAR vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 1007/CHANDI/2026[2016-2017]Status: DisposedITAT ChandigarhAY 2016-2017
L. B. WINES PRIVATE LIMITED,LUDHIANA vs INCOME TAX OFFICER, WARD-7(1), LUDHIANA, LUDHIANA
ITA 1664/CHANDI/2025[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
ASHWANI KUMAR,C/O HOTEL MALABAR vs PROPRIETOR, ITO MANDI
ITA 651/CHANDI/2024[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
KANTA DEVI,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, KURUKSHETRA, HARYANA
ITA 1116/CHANDI/2024[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
BALWINDER SINGH,MANDI GOBINDGARH vs INCOME TAX OFFICE, MANDI GOBINDGARH
ITA 624/CHANDI/2023[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
JAYESH JAIN,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), AHMEDABAD
ITA 718/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
SHAMJI RAMJI CHAUHAN,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 245/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
MARUTI BUILDERS,AHMEDABAD vs THE I.T.O. WARD-7(2)(1), AHMEDABAD
ITA 2308/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
SHREE PALITANA NAGRIK SHARAFI SAHAKARI MANDALI LIMITED,BHAVNAGAR vs ITO WARD 1(9) BHAVANAGAR, BHAVNAGAR
ITA 1264/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
YOGINI SURESHKUMAR SHUKLA,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(5) AHMEDABAD, AHEMDABAD
ITA 2650/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
