Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
MARUT PRASANTH GOGINENI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD - 3(1), VISAKHAPATNAM
ITA 268/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
SAJJA KIRAN KUMAR,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 18/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
VALLURUPALLI VARUN DEV,VISAKHAPATNAM vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 750/VIZ/2025[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
MANCHUKONDA YETHIRAJA SUBRAHMANYAM,VISAKHAPATNAM vs ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 724/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
SUHASINI DAVULURI,GUNTUR vs THE INCOME TAX OFFICER, GUNTUR
ITA 679/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
DADI UMA MAHESWARI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 660/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
DADI UMA MAHESWARI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 659/VIZ/2025[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
DADI UMA MAHESWARI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 658/VIZ/2025[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
MANTINA VENKATA SURYANARAYANA VARMA,VISAKHAPATNAM vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 473/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
SATYANARAYANA MURTHY BOLLEMPALLI,NARASAPUR vs INCOME TAX OFFICER, WARD -1, PALAKOLE
ITA 315/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
S K DEVELOPERS,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2, RAJAHMUNDRY
ITA 31/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs MAGNTI SUBRAHMANYAM CHOUDARY, VIJAYAWADA
ITA 254/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs ANOOHYA MAGANTI, VIJAYAWADA
ITA 253/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs ADARSH MAGANTI, VIJAYAWADA
ITA 252/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SBEC PROJECTS PVT. LTD., VISAKHAPATNAM
ITA 220/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
NANDAKUMARI KARLAPUDI,GUNTUR vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 487/VIZ/2024[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
TANZIM E AHLE SUNNAT DARUL ULUM NOORI,INDORE vs CIT EXEMPTION BHOPAL, INDORE
ITA 83/IND/2026[NA]Status: DisposedITAT Indore
SHRI GULABCHAND PARMARTHIK TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 822/IND/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
PRATHMIK KRASHI SAKA SHAKARI SAMITI CHATHOLI,VIDISHA vs ITO, VIDISHA, VIDISHA
ITA 53/IND/2026[2015-16]Status: DisposedITAT IndoreAY 2015-16
SUNITA RAJDEV,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH
ITA 516/IND/2026[2024-25]Status: DisposedITAT IndoreAY 2024-25
PUNIT SISODIYA,INDORE vs THE INCOME TAX OFFICER, DHAR, DHAR
ITA 44/IND/2026[2020-21]Status: DisposedITAT IndoreAY 2020-21
DY. CIT-4(1), INDORE, INDORE vs KIRAN BAJPAI, INDORE
ITA 426/IND/2026[2024-25]Status: DisposedITAT IndoreAY 2024-25
APOORV KARAN,BHOPAL vs ITO,1(2),BHOPAL, BHOPAL
ITA 398/IND/2026[2020-21]Status: DisposedITAT IndoreAY 2020-21
SARDAR VALLABH BHAI POLYTECNIC,BHOPAL vs EXEMPTION WARD BHOPAL, BHOPAL
ITA 196/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
LAXMINARAYAN PATIDAR,INDORE vs ITO-1(1), INDORE, INDORE
ITA 129/IND/2026[2019-20]Status: DisposedITAT IndoreAY 2019-20
DHIRAJ SINGH,SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR
ITA 818/IND/2025[2015-16]Status: DisposedITAT IndoreAY 2015-16
DHIRAJ SINGH,SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR
ITA 817/IND/2025[2015-16]Status: DisposedITAT IndoreAY 2015-16
DHIRAJ SINGH,SHAJAPUR vs THE INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR
ITA 816/IND/2025[2015-16]Status: DisposedITAT IndoreAY 2015-16
ABHISHEK MALVIYA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 4(1), BHOPAL
ITA 806/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
GURUWESHVAR SHANI FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL
ITA 1025/IND/2025[NA]Status: DisposedITAT Indore
