Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
SARASWATI SISHU VIDYA MANDIR,CUTTACK vs ITO EXEMPTION, CUTTACK, CUTTACK
ITA 587/CTK/2026[2022-23]Status: DisposedITAT CuttackAY 2022-23
ODISHA COAL AND POWER LIMITED,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
ITA 112/CTK/2026[2018-2019]Status: DisposedITAT CuttackAY 2018-2019
BHRATRU MANDAL,MALKAPUR vs ITO WARD-2 EXEMP, NAGPUR
ITA 74/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
CHANDA MORESHWAR GAYDHANE,NAGPUR vs ITO WARD 4(1), NAGPUR
ITA 71/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
IQBAL SALIM SOLANKI,YAVATMAL, MAHARASHTRA vs ITO WARD 1, YAVATMAL, MAHARASHTRA, YAVATMAL, MAHARASHTRA
ITA 360/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
IQBAL SALIM SOLANKI,YAVATMAL, MAHARASHTRA vs ITO WARD 1, YAVATMAL, MAHARASHTRA, YAVATMAL, MAHARASHTRA
ITA 359/NAG/2026[2014-15]Status: DisposedITAT NagpurAY 2014-15
PITCHI REDDY ANKINAPALLI,KAVALI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 87/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 641/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 640/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 639/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 638/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
KATTA SATYA PRASAD,BHIMAVARAM vs THE INCOME TAX OFFICER, WARD-1, KAKINADA, KAKINADA
ITA 632/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
YANADI SETTY KAVARTHAPU,CHIRALA vs INCOME TAX OFFICER, NFAC, DELHI
ITA 554/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
ABHYUDAYA EDUCATIONAL SOCIETY,SRIKAKULAM vs THE INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 517/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
MADHUSUDHANARAO RAMISETTY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 507/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
MADHUSUDHANARAO RAMISETTY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 506/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
ROTARY CLUB KAKINADA GOLDEN JUBILEE OLDAGE HOME FOR WOMEN,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 502/VIZ/2026[Not Applicable]Status: DisposedITAT Visakhapatnam
ALL INDIA WOMENS CONFERENCE KAKINADA BRANCH KAKINADA,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 500/VIZ/2026[Not Applicable]Status: DisposedITAT Visakhapatnam
SHAIK ABDUL ZILANI,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 499/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
INTENTION ATTENTION MANIFESTATION FOUNDATION,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 498/VIZ/2026[Not Applicable]Status: DisposedITAT Visakhapatnam
ANDHRA PRADESH MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION,GUNTUR vs DCIT, CIRCLE-1(1), GUNTUR
ITA 465/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SIDDHARDHA CONSTRUCTIONS (P) LIMITED, VISAKHAPATNAM
ITA 415/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
ANDHRA PRADESH CORPORATION FOR OUTSOURCED SERVICES,VIJAYWADA vs ASSISTANT/DEPUTY CIT, EXEMPTIONS WARD, VIJAYAWADA
ITA 410/VIZ/2026[2026-27]Status: DisposedITAT VisakhapatnamAY 2026-27
BABU SREE KRISHNA AMARNATH SUMAN NEERUKONDA,KRISHNA DIST vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), VIJAYAWADA
ITA 39/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
LATE SHRI SATHEESAN VASU REPRESENTED BY SMT. JANAKI RAGINI WIFE AND LEGAL HEIR,PEDAGANTYADA vs ITO, WARD - 5(3), VISAKHAPATNAM
ITA 328/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
RAMESH REDDY ANKINAPALLY,KAVALI, NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 316/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
PRASANTHA ANKINAPALLI,KAVALI, NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 308/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
ABBAYI SUNKARA,ANAPARTHI vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 302/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
DONKALA CHENCHU NARASIMHA RAO,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 298/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
NIDADAVOLU LIONS CHARITABLE TRUST,NIDADAVOLU vs DCIT, VIJAYAWADA
ITA 294/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
