Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
KUSUM TIME AGENCIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA
ITA 498/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
ADITI RAY CHAUDHURI,SOUTH PARAGANAS vs THE INCOME TAX OFFICER, WARD-1(1), SILIGURI, SILIGURI
ITA 2334/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SANKARA JYOTI EYE INSTITUTE,KOLKATA vs ITO, WARD 1(3), EXEMP., KOLKATA, KOLKATA
ITA 2315/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
ARUNARANI SARKAR L/H OF LATE RABINDRA NATH SARKAR,UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 2290/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
SUDHA AGARWAL,KOLKATA vs DCIT, CIRCLE 29, KOLKATA, KOLKATA
ITA 2267/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
NAZRUL HAQUE MIRDAH,BURDWAN, WEST BANGAL vs ITO, WARD 2(1), BURDWAN, BURDWAN
ITA 2266/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
NAZRUL HAQUE MIRDAH,BARDHAMAN, WEST BENGAL vs ITO, WARD 2(1), BARDHAMAN, BARDHAMAN, WEST BENGAL
ITA 2265/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SWAPAN KUMAR NASKAR,BARUIPUR, SAIDPUR, SOUTH PARGANAS vs INCOME TAX OFFICER WARD 52(1), AAYAKAR BHAWAN, KOLKATA
ITA 2258/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
DEBABROTA BANGABAS,BARASAT vs ITO, WARD 49(1), KOLKATA, KOLKATA
ITA 1873/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SMT. BHAGWATI MOHATA,COOCH BEHAR vs ASSESSMENT UNIT, I.T. DEPARTMENT, NFAC, DELHI
ITA 1696/KOL/2026[2024-2025]Status: DisposedITAT KolkataAY 2024-2025
SUDARSAN SARKAR,KOLKATA vs ITO, WARD 52(1), KOLKATA, KOLKATA
ITA 1607/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
MOHAN GLOBAL BUSINESS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1), KOLKATA
ITA 2777/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
M/S. ANABOND LTD.,CHENNAI vs DCIT, CC-1(1), CHENNAI
ITA 2826/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
M/S. ANABOND LTD.,CHENNAI vs DCIT, CORP . CIRCLE-1(1), CHENNAI
ITA 2825/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
CAVENDISH BIO PHARMA,HARIDWAR vs ITO, CORP WARD 1(3), CHENNAI
ITA 2086/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
CAVENDISH BIO PHARMA PVT. LTD.,UTTARAKHAND vs ITO, CORP. WARD-1(3), CHENNAI
ITA 1970/CHNY/2026[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SEYYADURAI CONSTRUCTIONS,RAMNAD vs ACIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1948/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
CAVENDISH BIO PHARMA PVT. LTD.,UTTARAKHAND vs ITO, CORP. WARD-1(3), CHENNAI
ITA 1880/CHNY/2026[2010-11]Status: DisposedITAT ChennaiAY 2010-11
INCOME TAX OFFICER, TIRUPUR vs SRI RAM DEV SEVA SANGH, TIRUPUR
ITA 1194/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
EXPOVAN,POLLACHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NON-CORPORATE CIRCLE, COIMBATORE, TN-641 018, COIMBATORE
ITA 1193/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GITA CHANDRASEKARAN,CHENNAI vs ITO, NCW-15(1), CHENNAI
ITA 1032/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. SRI LAKSHMI AMMAL EDUCATIONAL TRUST,CHENNAI vs DCIT, CENTRAL CIRCLE-2(3), CHENNAI
ITA 3877/CHNY/2025[2023-24]Status: DisposedITAT ChennaiAY 2023-24
SREE KUMAR TEXTILES PRIVATE LIMITED,INDUSTRIAL ESTATE, MADURAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE, MADURAI, INCOME TAX OFFICE, MADURAI
ITA 3437/CHNY/2025[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
REENA JACOB,CHENNAI vs ITO, NON CORP WARD 7(3),CHENNAI, CHENNAI
ITA 3410/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GLOBAL CARD SYSTEM PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-2(2), CHENNAI
ITA 2442/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GLOBAL CARD SYSTEM PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-2(2), CHENNAI
ITA 2441/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SAN JOE BHAVAN TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 433/BANG/2026[NA]Status: DisposedITAT Bangalore
GRR PETROLEUM,TUMKUR vs THE INCOME TAX OFFICER, WARD - 1, TUMKUAR, TUMKUR
ITA 2235/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
ZAMIRUDDIN PATIL,CANADA vs INCOME TAX OFFICER - WARD 1, GADAG
ITA 1414/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
ZAMIRUDDIN PATIL,CANADA vs INCOME TAX OFFICER - WARD 1, GADAG
ITA 1413/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19