Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
DHEEMAHI EDUCATIONAL AND CHARITABLE TRUST,SHIVAMOGGA vs ITO (EXEMPTIONS) WARD 1,BLR, BANGALORE
ITA 128/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
PAVWAN DROLIAA,MUMBAI vs INCOME TAX OFFICER-24(3)(1), MUMBAI, MUMBAI
ITA 932/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MUFTI KIFAYATULLAH MEMORIAL TRUST,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 93/MUM/2026[N.A ]Status: DisposedITAT Mumbai
MOHAMMED OWAIS KHAN, MUMBAI CENTRAL vs ITO- WARD -20.02.1, MUMBAI, PIRAMAL CHAMBERS, LALBAUG PAREL AREA
ITA 928/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRADEEP H. RAHEJA,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTER, MUMBAI
ITA 7740/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SANDEEP LAXMAN KOKARE,PANVEL vs INCOME TAX OFFICER - 26(2)(1), MUMBAI, MUMBAI
ITA 7609/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MUSTANSHIR ABBAS HUSSAIN,MUMBAI vs INCOME TAX OFFICER, WARD 24(2)(1), PIRAMAL CHAMBERS, MUMBAI, MUMBAI
ITA 6853/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
NISHITH JOGLEKAR LEGAL HEIR OF LATE CHANDRASHEKHAR MADHAV JOGLEKAR,MUMBAI vs INCOME TAX OFFICER, WARD-1(1), THANE
ITA 6705/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
NISHICA IMPEX PRIVATE LIMITED,MUMBAI vs DCIT CC 4(4), MUMBAI
ITA 6635/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHREE CUTCHI DASA OSWAL JAIN SHIKSHAN PRASARAK SAMITI TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6580/MUM/2026[2027-28 to 2036-37]Status: DisposedITAT Mumbai
SHREE CUTCHI DASA OSWAL JAIN SHIKSHAN PRASARAK SAMITI TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6579/MUM/2026[2027-28 to 2031-32]Status: DisposedITAT Mumbai
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6560/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6559/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CHANDRAKANT BABALDAS PATEL,MUMBAU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6558/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6557/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6556/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6555/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6554/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
VAZIRANI FOUNDATION,MUMBAI vs CIT EXEMPTION, MUMBA
ITA 6435/MUM/2026[Not applicable]Status: DisposedITAT Mumbai
VAZIRANI FOUNDATION,MUMBAI vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 6434/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6398/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 6397/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO, MUMBAI vs FIERO FERNANDES, MUMBAI
ITA 6372/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SIDHAKSHETRA SHRAVIKASHRAM,MUMBAI vs EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 6263/MUM/2026[2026-2027]Status: FixedITAT MumbaiAY 2026-2027
SARASWATI VED SAGAR GURUKUL TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION) WARD 2(3), MUMBAI
ITA 6153/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
JAYESH ANANTRAI DOSHI,MUMBAI vs ACIT, CIRCLE 41(2)(1), MUMBAI, MUMBAI
ITA 5991/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
JAL MINOCHER MISTRY MEMORIAL FOUNDATION -,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5944/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
R.A SHAH AND CO,MUMBAI vs DCIT, CIRCL E19(3), MUMBAI
ITA 553/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRLCE 15(3)(2), MUMBAI
ITA 5347/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRCLE 15(3)(2), MUMBAI
ITA 5345/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
