Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 5011/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
FRIENDS GROUP CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), MUMBAI
ITA 4781/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DCIT, CIR 3(4), MUMBAI, MUMBAI vs UNION BANK OF INDIA, MUMBAI
ITA 4624/MUM/2026[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT, CIR 3(4), MUMBAI, MUMBAI vs UNION BANK OF INDIA, MUMBAI
ITA 4623/MUM/2026[2003-04]Status: DisposedITAT MumbaiAY 2003-04
M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 4343/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
THE SOCIETY OF THE POOR SISTERS OF OUR LADY,MUMBAI vs DCIT - EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 4236/MUM/2026[2016 - 2017]Status: DisposedITAT Mumbai
VIDHI S KHANDELWAL,MUMBAI vs INCOME TAX OFFICER, WARD 42(1)(5), MUMBAI
ITA 4215/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BHARTI CHIRANIA,MUMBAI vs DCIT, CIRCLE - 23(1), MUMBAI
ITA 4176/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
BHARTI CHIRANIA,MUMBAI vs DCIT, CIRCLE - 23(1), MUMBAI
ITA 4175/MUM/2026[ 2014-15]Status: DisposedITAT Mumbai
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4100/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4099/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4098/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NIKITA SHILPIN TATER,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 4097/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
NIKITA SHILPIN TATER,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 4096/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4095/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SRINIVASA MOHAN TUMATI,TENALI vs DCIT, CIRCLE 42(3)(1), MUMBAI, MUMBAI
ITA 4082/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SRINIVASA MOHAN TUMATI,TENALI vs DCIT, CIRCLE 42(3)(1), MUMBAI, MUMBAI
ITA 4081/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 3841/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MEERA SANJAY PATIL,NERUL (EAST), NAVI MUMBAI vs ADDL/JCIT (A)-1, VISAKHAPATANAM
ITA 3693/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MEERA SANJAY PATIL,NERUL(EAST), NAVI MUMBAI vs ADDL/JCIT (A)-1, VISAKHAPATNAM
ITA 3583/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
LALITPUR POWER GENERATION COMPANY LIMITED,NARIMAN POINT vs ASSISTANT COMMISSIONER OF INCOME TAX 3(2)(1), MAHARISHI KARVE ROAD
ITA 3482/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SHREE RAJGOR BRAHMIN PRAGATI MANDAL CHARITABLE TRUST,MUMBAI vs ITO (E) WARD2(3) MUMBAI, MUMBAI
ITA 3433/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ITO WARD 23 2 1, MUMBAI, MUMBAI vs JAGDISH LALCHAND LAKHANI, MUMBAI
ITA 3420/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA SHANTI DEVELOPERS PRIVATE LIMITED, MUMBAI
ITA 3206/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA ANKUR VENTURE, MUMBAI
ITA 3204/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
KAVITA MANISH KHENI,MUMBAI vs INCOME TAX OFFICER,WARD 22(2)(1), MUMBAI
ITA 3171/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
VIMLADEVI SHYAMSUNDER KHETAN,MUMBAI vs ITO 23(3)(6), MUMBAI
ITA 2951/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
RAVINDRA MATADIN MODI,MUMBAI vs INCOME TAX OFFICER, WARD 42(1)(4), MUMBAI
ITA 2639/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
JYOTI SATISH NAIK AS WIFE AND LEGAL HEIR OF LATE SATISH P. NAIK,NALLASOPARA vs ITO, WARD 4(4), THANE, THANE
ITA 2373/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRI HITESH UGAMRAJ MEHTA,MUMBAI vs ASSESSING OFFICER- 23.1.6, MUMBAI
ITA 223/MUM/2026[2022 - 2023]Status: DisposedITAT Mumbai