Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,164 total)
LALITPUR POWER GENERATION COMPANY LIMITED,NARIMAN POINT vs ASSISTANT COMMISSIONER OF INCOME TAX 3(2)(1), MAHARISHI KARVE ROAD
ITA 3482/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SHREE RAJGOR BRAHMIN PRAGATI MANDAL CHARITABLE TRUST,MUMBAI vs ITO (E) WARD2(3) MUMBAI, MUMBAI
ITA 3433/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ITO WARD 23 2 1, MUMBAI, MUMBAI vs JAGDISH LALCHAND LAKHANI, MUMBAI
ITA 3420/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA SHANTI DEVELOPERS PRIVATE LIMITED, MUMBAI
ITA 3206/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA ANKUR VENTURE, MUMBAI
ITA 3204/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
KAVITA MANISH KHENI,MUMBAI vs INCOME TAX OFFICER,WARD 22(2)(1), MUMBAI
ITA 3171/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
VIMLADEVI SHYAMSUNDER KHETAN,MUMBAI vs ITO 23(3)(6), MUMBAI
ITA 2951/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
RAVINDRA MATADIN MODI,MUMBAI vs INCOME TAX OFFICER, WARD 42(1)(4), MUMBAI
ITA 2639/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
JYOTI SATISH NAIK AS WIFE AND LEGAL HEIR OF LATE SATISH P. NAIK,NALLASOPARA vs ITO, WARD 4(4), THANE, THANE
ITA 2373/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRI HITESH UGAMRAJ MEHTA,MUMBAI vs ASSESSING OFFICER- 23.1.6, MUMBAI
ITA 223/MUM/2026[2022 - 2023]Status: DisposedITAT Mumbai
STATE BANK OF INDIA THANE JEKEGRAM BR,THANE vs ITO TDS, TDS WARD 2, THANE, THANE
ITA 2221/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
JAYA PARMANAND PATEL,MUMBAI vs DY. CIT. CENTRAL CIRCLE, MUMBAI
ITA 2137/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AMOL NUTANSING MERCHANT,AHMEDABAD vs ITO, MUMBAI
ITA 1880/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ACIT CC 2 4 MUMBAI, MUMBAI vs JOYNEST PREMISES PVT LTD, MUMBAI
ITA 1843/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT-24(1), MUMBAI vs PRAKASH GOLCHA HUF, MUMBAI
ITA 1745/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
MR. ABHAY NAVINCHANDRA ZAVERI,MUMBAI vs DCIT, 19(1), MUMBAI
ITA 1187/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ERANTHUS DEVELOPERS PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 14(1)(2), MUMBAI
ITA 8997/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
LOMA CO-DEVELOPERS 1 PRIVATE LIMITED,THANE vs DEPUTY COMMISIONER OF INCOME TAX, CIRCLE 15(1)(2), MUMBAI
ITA 8952/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
PAVWAN DROLIAA,MUMBAI vs ITO WARD 24(3)(1), MUMBAI
ITA 8438/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 23.1, MUMBAI, MUMBAI vs ARCADIA COMMODITIES AND TRADING, MUMBAI
ITA 8127/MUM/2025[2014]Status: DisposedITAT Mumbai
KAIROS PROPERTIES PVT LTD,MUMBAI vs DCIT WD 15(1)(2), MUMBAI
ITA 6760/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ONKAR JEWELLERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, DELHI, DELHI
ITA 955/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S LIFESTYLE AND MEDIA BROADCASTING LIMITED,NEW DELHI vs DCIT, CIRCLE- 13(1), DELHI, NEW DELHI
ITA 6052/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
LIFESTYLE AND MEDIA BROADCASTING LIMITED,NEW DELHI vs DCIT, CIRCLE-13(1), DELHI, NEW DELHI
ITA 6051/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
OMAXE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-29, NEW DELHI, NEW DELHI
ITA 6050/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6048/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6047/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6046/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6045/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SATYAJAE SHANBOR GUPTA,DELHI vs INCOME TAX OFFICER WARD 29(1) DELHI, DELHI
ITA 5647/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
