Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
ACIT CC 2 4 MUMBAI, MUMBAI vs JOYNEST PREMISES PVT LTD, MUMBAI
ITA 1843/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT-24(1), MUMBAI vs PRAKASH GOLCHA HUF, MUMBAI
ITA 1745/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
MR. ABHAY NAVINCHANDRA ZAVERI,MUMBAI vs DCIT, 19(1), MUMBAI
ITA 1187/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ERANTHUS DEVELOPERS PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 14(1)(2), MUMBAI
ITA 8997/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
LOMA CO-DEVELOPERS 1 PRIVATE LIMITED,THANE vs DEPUTY COMMISIONER OF INCOME TAX, CIRCLE 15(1)(2), MUMBAI
ITA 8952/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
PAVWAN DROLIAA,MUMBAI vs ITO WARD 24(3)(1), MUMBAI
ITA 8438/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 23.1, MUMBAI, MUMBAI vs ARCADIA COMMODITIES AND TRADING, MUMBAI
ITA 8127/MUM/2025[2014]Status: DisposedITAT Mumbai
KAIROS PROPERTIES PVT LTD,MUMBAI vs DCIT WD 15(1)(2), MUMBAI
ITA 6760/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ONKAR JEWELLERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, DELHI, DELHI
ITA 955/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S LIFESTYLE AND MEDIA BROADCASTING LIMITED,NEW DELHI vs DCIT, CIRCLE- 13(1), DELHI, NEW DELHI
ITA 6052/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
LIFESTYLE AND MEDIA BROADCASTING LIMITED,NEW DELHI vs DCIT, CIRCLE-13(1), DELHI, NEW DELHI
ITA 6051/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
OMAXE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-29, NEW DELHI, NEW DELHI
ITA 6050/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6048/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6047/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6046/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6045/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SATYAJAE SHANBOR GUPTA,DELHI vs INCOME TAX OFFICER WARD 29(1) DELHI, DELHI
ITA 5647/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SATYAJAE SHANBOR GUPTA,DELHI vs INCOME TAX OFFICER WARD 29(1) DELHI, DELHI
ITA 5646/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
AMPULLA DEVELOPERS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5645/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5624/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5623/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5622/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5621/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5620/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5619/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs C NET SOFTWARE SERVICES PRIVATE LIMITED, DELHI
ITA 5612/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
RENU SINGLA,GURGAON vs INCOME TAX OFFICER, WARD 3(1), GURGAON
ITA 5416/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
ICE SKAING ASSOCIATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 5262/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CONSORTIUM OF ACCREDITED HEALTHCARE ORGANIZATION,SOUTH DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4968/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CONSORTIUM OF ACCREDITED HEALTHCARE ORGANIZATION,SOUTH DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4967/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27