Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
RAJESH MAAN,DELHI vs ITO WARD 35(1), DELHI
ITA 4585/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
BABITA DEVI,DELHI vs DEL-W-(49)(5), DELHI
ITA 4393/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RUCHI JAIN,DELHI vs ITO WARD 54(1), DELHI
ITA 4345/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DCIT CENTRAL CIRCLE 32, DELHI vs SH. ISHWAR GUPTA, DELHI
ITA 4120/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
KIWI ALLOYS LTD,DELHI vs ITO WARD 14(3), DELHI
ITA 4044/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ANIL KUMAR AGGARWAL,UTTAR PRADESH vs ITO WARD (5) (1) (1), GAUTAM BUDH NAGAR
ITA 4041/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
MANMOHAN GAIND,DELHI vs DCIT, CIRCLE 49(1), DELHI, NEW DELHI
ITA 388/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SURENDER SINGH,BHIWANI vs ITO WARD 1, BHIWANI, BHIWANI
ITA 3610/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ACIT, DELHI vs ARJUN ENTERPRISES PVT LTD, DELHI
ITA 3258/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SKYTECH CONSTRUCTION PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 3179/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
KUNSTOCOM (INDIA) LIMITED,DEFENCE COLONY vs ACIT/DCIT, DELHI
ITA 3126/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
SUMAN DEVI,DELHI vs ITO WARD 36(1), DELHI
ITA 3062/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
M/S. SMART EYE SECURITY SYSTEM,DELHI vs INCOME TAX OFFICER, DELHI
ITA 29/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
DCIT, GURGAON vs SANJAY AGGARWAL, NUH
ITA 2873/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHREE SAMBHAVNATH RAJENDRA JAIN SHWETAMBER SANGH,NEW DELHI vs ACIT CIRCLE CIRCLE-13 NEW DELHI, NEW DELHI
ITA 2853/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ANKISH MADHAN,NEW DELHI vs ITO WARD 29(1), DELHI, DELHI
ITA 28/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
GAUTAM SEHGAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-14, NEW DELHI
ITA 2726/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
GAUTAM SEHGAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-14, NEW DELHI
ITA 2705/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
AMBIENCE PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD-2(1), DELHI, DELHI
ITA 2638/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ANIL KUMAR SINGHAL,DELHI vs ITO WARD 63(30), DELHI
ITA 2551/DEL/2026[2008-09]Status: DisposedITAT DelhiAY 2008-09
SEEMA ANAND,DELHI vs ITO WARD 72(1), NEW DELHI
ITA 2544/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PRESTIGE INFRATECH PRIVATE LIMITED, DELHI
ITA 2514/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PRESTIGE INFRATECH PRIVATE LIMITED, DELHI
ITA 2513/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PRESTIGE INFRATECH PRIVATE LIMITED, DELHI
ITA 2512/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PRESTIGE INFRATECH PRIVATE LIMITED, DELHI
ITA 2511/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PRESTIGE INFRATECH PRIVATE LIMITED, DELHI
ITA 2510/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SURESH KUMAR MEHTA,NEW DELHI vs IINCOME TAX OFFICER, NEW DELHI
ITA 2479/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
HINDUSTAN EPC CO PVT. LTD.,DELHI vs ACIT, CIRCLE 11(2), DELHI
ITA 2467/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
TILLSOIL FARMS PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 2454/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
RAJESH MITTAL,EAST DELHI vs COMMISSIONER OF INCOME TAX - APPEAL, NFAC
ITA 2313/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
