Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
RAJENDER RAGHUVANSHI,DELHI vs INCOME TAX OFFICER WARD 36(1), DELHI
ITA 2163/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
COLOR BAR COSMETICS PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE 14, NEW DELHI
ITA 2149/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
ALL INDIA MOTOR TRANSPORT CONGRESS,NEW DELHI vs CIT EXEMPTION, DELHI
ITA 1787/DEL/2026[-]Status: DisposedITAT Delhi
ALL INDIA MOTO TRANSPORT CONGRESS,NEW DELHI vs CIT EXEMPTION, DELHI
ITA 1786/DEL/2026[-]Status: DisposedITAT Delhi
EDUCATION CONCERN,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 173/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
EDUCATION CONCERN,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 172/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
KENT CABLES PVT LTD,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CEN CIR-7, DELHI
ITA 1669/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHREENATH ENTERPRISES,PASCHIM VIHAR, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIVIC CENTRE,NEW DELHI
ITA 1662/DEL/2026[2016-17]Status: HeardITAT DelhiAY 2016-17
DCIT CC 27, NEW DELHI vs SPAR GEO INFRA PVT. LTD, NEW DELHI
ITA 1538/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ANJU CHOPRA,GURGAON vs CIT APPEAL, GHAZIABAD
ITA 1532/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S NAWLA ISPAT PVT. LTD.,SARDHANA vs DCIT, CENTRAL CIRCLE, MEERUT, MEERUT
ITA 1515/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT CENTRAL CIRCLE 32, DELHI vs BSES YAMUNA POWER LIMITED, DELHI
ITA 1478/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT CC-27, NEW DELHI vs N K MALHOTRA HUF, DELHI
ITA 135/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ACIT, DELHI vs SHREE ANJANEY TRADERS LLP, DELHI
ITA 8783/DEL/2025[2019]Status: DisposedITAT Delhi
ACIT, CIRCLE-7(1), DELHI, DELHI vs M/S DEVESH FOODS AND AGRO PRODUCTS PRIVATE LIMITED, DELHI
ITA 8211/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
BHARAT BHUSHAN GUPTA,HARYANA vs ACIT CENTRAL CIRCLE-25, NEW DELHI
ITA 6952/DEL/2025[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
GNE EXPORTS PRIVATE LIMITED,PHAGWARA vs CENTRAL CIRCLE 26, DELHI
ITA 6663/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
FRONTIER RAAS EXPORTS PRIVATE LIMITED,PHAGWARA vs CENTRAL CIRCLE 26, NEW DELHI
ITA 6661/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
SHADI LAL KATYAL,DELHI vs ACIT CIRCLE- 61(1), DELHI
ITA 6596/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAVI MOHAN SINGH,NEW DELHI vs ITO WARD 43(1), NEW DELHI
ITA 6498/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 6030/DEL/2025[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 6029/DEL/2025[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
GENINS INDIA INSURENCE TPA LIMITED,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 6028/DEL/2025[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 6027/DEL/2025[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 6026/DEL/2025[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI
ITA 6025/DEL/2025[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 6024/DEL/2025[2014-2015]Status: DisposedITAT DelhiAY 2014-2015
THE DIVYA LOK CO OPERATIVE GROUP HOUSING SOCIETY LTD,FARIDABAD vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD, FARIDABAD
ITA 4795/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
THE DIVYA LOK CO OPERATIVE GROUP HOUSING SOCIETY LTD,FARIDABAD vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD
ITA 4794/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs SANJEEV KUMAR AGARWAL, HAPUR
ITA 4094/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19