Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
SANJEEV KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3890/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
SANJEEV KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3889/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
SANJEEV KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3888/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
VIJAY KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3878/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ANJU CHOPRA,GURGAON vs CIT APPEAL, GHAZIABAD
ITA 3772/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12
HONDA R AND D (INDIA) PRIVATE LIMITED,HARYANA, INDIA vs DCIT, CIRCLE 10(1), DELHI, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 4410/DEL/2024[2020-21]Status: DisposedITAT DelhiAY 2020-21
DCIT, CIRCLE-7(1), DELHI vs EKO INDIA FINANCIAL SERVICES PRIVATE LIMITED, DELHI
ITA 3608/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
GOEL FLEXIBLE PACKAGING PVT LTD,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 1290/DEL/2024[2014-15]Status: DisposedITAT DelhiAY 2014-15
M/S. GE INDIA INDUSTRIAL PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 3695/DEL/2015[2007-08]Status: HeardITAT DelhiAY 2007-08
GENPACT INFRASTRUCTURE (HYDERABAD) PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 2055/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
GE INDIA INDUSTRIAL (P) LTD.,HARYANA vs THE ACIT.,KHEDA CIRCLE, NADIAD
ITA 2781/AHD/2012[2008-09]Status: HeardITAT DelhiAY 2008-09
SUBODH KUMAR AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC BANGALURU, BANGALORE
ITA 754/MUM/2024[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MS. KAVITHA RAJAGOPAL (Judicial Member), SHRI OMKARESHWAR CHIDARA (Accountant Member)
COMMISSIONER OF INCOME TAX vs PANDYAN GRAMA BANK
TCA/588/2016ITAT Madras
Honourable Dr.Justice ANITA SUMANTH
THE PR. COMMISSIONER OF INCOME TAX, ROHTAK vs M/S MICRO TURNERS, HISAR ROAD, ROHTAK
ITA/485/2018ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
THE PR.COMMISSIONER OF INCOME TAX. ROHTAK vs M/S MICRO TURNERS. HISAR ROAD ROHTAK
ITA/249/2017ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
RAJESH KUMAR JAIN vs INCOME TAX OFFICER AND ANOTHER
CWP/4277/2025ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
MAYUR SPINNERS THRUGH ITS PARTNER SH GHANSHYAM DASS GOEL vs INCOME TAX OFFICER AND OTHERS
CWP/23846/2024ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
J J FOODS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13 (1) DELHI & ANR.
W.P.(C)-7705/2024ITAT Delhi
A.D.H POLYMERS PVT LTD vs INCOME TAX OFFICER AND ORS
CWP/13031/2024ITAT Punjab & Haryana
ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDABAD vs MAHESHKUMAR RAJANIKANT MANDALIA, AHMEDABAD
ITSSA 38/AHD/2023[2017-2018]Status: DisposedITAT AhmedabadAY 2017-2018
SIEMENS INDUSTRY SOFTWARE (SUCCESSOR IN INTEREST TO ALTAIR ENGINEERING INC),UNITED STATES OF AMERICA vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 1(1), BANGALORE
ITITA 1061/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
SHOBHA DEVI,VARANASI vs INCOME TAX OFFICER, WARD 3 (4), VARANASI
ITA 34/VNS/2025[2012-2013]Status: DisposedITAT VaranasiAY 2012-2013
SHUSHILA DEVI,VARANASI vs INCOME TAX OFFICER, WARD 1(1), VARANASI
ITA 29/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
HANUMAN PANDEY (HUF),SONBHADRA vs INCOME TAX OFFICER - 3(5), SONBHADRA
ITA 19/VNS/2025[2011-2012]Status: DisposedITAT VaranasiAY 2011-2012
PACIFIC EDUCATION TRUST,PALSANA, SURAT vs PR. CIT, (CENTRAL) JAIPUR, JAIPUR
ITA 19/JODH/2021[2020-21]Status: DisposedITAT JodhpurAY 2020-21
THE JAGRAON COOP SUGAR MILLS LTD., JAGRAON,VPO BUDHEWAL vs ITO WARD-1, MOGA, MOGA
ITA 872/ASR/2025[2012-13]Status: HeardITAT AmritsarAY 2012-13
LATE BABESH KUMAR THROUGH L/HEIR. SMT ANITA KUMARI,JAMMU vs INCOME TAX OFFICER WARD-1, JAMMU
ITA 454/ASR/2025[2017-18]Status: HeardITAT AmritsarAY 2017-18
AMIT ARORA,OPP. CHHATWAL PETROL PUMP, AMRITSAR vs WARD 1(1), AMRITSAR, WARD, AMRITSAR
ITA 423/ASR/2025[2021-22]Status: HeardITAT AmritsarAY 2021-22
SHRI RASHID AHMED BEIGH,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 419/ASR/2025[2021-22]Status: HeardITAT AmritsarAY 2021-22
SANSKRITI MANDIR,PATHANKOT vs INCOME TAX OFFICER WARD ( EXEMPTIONS), AMRITSAR
ITA 31/ASR/2025[2025-26]Status: HeardITAT AmritsarAY 2025-26
