Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,181 total)

MALIK CONSTRUCTION COMAPNY,BATOTE vs DEPUTY COMMISSIONER INCOME TAX CIRCLE-1, JAMMU

ITA 477/ASR/2024[2015-16]Status: HeardITAT AmritsarAY 2015-16
8/9/2026

POONAM VIJAYKUMAR TULSIANI,PANAJI-GOA vs INCOME TAX OFFICER, WARD 1(1), PANAJI, PANAJI GOA

ITA 440/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
8/9/2026

SALITHO ORES PRIVATE LIMITED,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI

ITA 303/PAN/2025[2008-09]Status: DisposedITAT PanajiAY 2008-09
8/9/2026

SALGAOCAR MINING INDUSTRIES PRIVATE LIMITED,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI

ITA 301/PAN/2025[2008-09]Status: DisposedITAT PanajiAY 2008-09
8/9/2026

KIRAN JITENDRAKUMAR SIDDHPURA,RAJKOT vs ITO WARD 2(1)(2) RAJKOT, RAJKOT

ITA 823/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
8/9/2026

JAGDISHBHAI MANSINH SOLANKI,ANAND vs ITO WARD-3, GANDHIDHAM (BHUJ-1), BHUJ

ITA 761/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
8/9/2026

ATUL JENTILAL GUMASNA,GONDAL vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

ITA 636/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
8/9/2026

RANCHHOD BHAI PATEL,MORVI GUJARAT vs ITO WARD - 1, MORVI

ITA 144/RJT/2026[2019 - 20]Status: DisposedITAT Rajkot
8/9/2026

SHAKTIKUMAR SURESHCHANDRA VYAS,RAJKOT vs ITO WD 3(1)(1), RAJKOT, RAJKOT

ITA 414/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
8/9/2026

SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT

ITA 194/RJT/2025[2022-23]Status: DisposedITAT RajkotAY 2022-23
8/9/2026

SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT

ITA 193/RJT/2025[2021-22]Status: DisposedITAT RajkotAY 2021-22
8/9/2026

SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT

ITA 192/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
8/9/2026

SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT, RAJKOT

ITA 191/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
8/9/2026

SURESHBHAI PRAGJIBHAI PARMAR,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(2)(4), RAJKOT

ITA 864/RJT/2024[2010-11]Status: DisposedITAT RajkotAY 2010-11
8/9/2026

SHRI NILESH HARILAL MANEK,AHMEDABAD vs THE ITO WARD 2 (3), PORBANDAR

ITA 857/RJT/2024[2009-10]Status: DisposedITAT RajkotAY 2009-10
8/9/2026

THE GONDAL EDUCATION SOCIETY,GONDAL vs DCIT-CPC, BENGALURU, JURISDICTION RAJKOT

ITA 164/RJT/2024[2017-18]Status: DisposedITAT RajkotAY 2017-18
8/9/2026

SHANTABEN GANPATBHAI PATEL,SURAT vs ITO, WARD 4(4), SURAT

ITA 1283/SRT/2024[2008-09]Status: DisposedITAT SuratAY 2008-09
8/9/2026

SANJIB KUMAR MAITRA,GUWAHATI vs ITO WARD 1(2), GUWAHATI, GUWAHATI

ITA 482/GTY/2026[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
8/9/2026

SMRITI BAROI,GUWAHATI vs ITO WARD 1(2), GUWAHATI, GUWAHATI

ITA 481/GTY/2026[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
8/9/2026

SMRITI BAROI,GUWAHATI vs ITO WARD 1(2), GUWAHATI, GUWAHATI

ITA 479/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21
8/9/2026

KRIPA RANJAN DEBBARMA,AGARTALA vs ITO 1 AGARTALA, AGARTALA

ITA 474/GTY/2026[2013-14]Status: DisposedITAT GuwahatiAY 2013-14
8/9/2026

SANKAR SINHA,GUWAHATI vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI

ITA 420/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
8/9/2026

M/S MAHANADI NORTH DIVISION,JAGATPUR, CUTTACK vs INCOME TAX OFFICER (TDS), TULASIPUR

ITA 687/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
8/9/2026

SATENDRA PRASAD,KACHERY ROAD, PO/PS-BARIPADA, DIST-MAYURBHANJ- vs ACIT, CIRCLE ROURKELA, ROURKELA

ITA 653/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
8/9/2026

SHIVANI SINGH,BOKARO vs ITO, WARD DHENKANAL, ORISSA

ITA 394/CTK/2026[2020-21]Status: HeardITAT CuttackAY 2020-21
8/9/2026

PRAKASH KESHAVRAO DESHMUKH,NAGPUR vs INCOME TAX OFFICER WARD-1, AKOLA, AKOLA

ITA 641/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
8/9/2026

INCOME TAX OFFICER, WARD 1, YAVATMAL, YAVATMAL vs ARUN EKNATH CHARPE, SIDDESHWAR NAGAR, YAVATMAL

ITA 609/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
8/9/2026

RAJAN KESHAVRAOJI PARATE,NAGPUR vs ITO WARD 4(3), NAGPUR

ITA 57/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
8/9/2026

RAJAN KESHAVRAOJI PARATE,NAGPUR vs ITO WARD 4(3), NAGPUR

ITA 56/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
8/9/2026

DR HEDGEWAR GRAMIN AKRUSHAK SAHAKARI PAT SANSTHA,NACHANGAON vs DCIT/ACIT CIRCLE-3, NAGPUR

ITA 538/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
8/9/2026