Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
WARDHA TAHASIL GO DUGDHA UTPADAK SAHKARI SANGH LTD.,WARDHA vs ITO WARD - 2, WARDHA, WARDHA
ITA 48/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
SANT TUKDOJI NAGRI SHAHKARI PAT SANSTHA LIMITED HINGANGHAT,HINGANGHAT vs ITO WARD-2, WARDHA
ITA 479/NAG/2025[2017-18]Status: DisposedITAT NagpurAY 2017-18
SHRI SAI SHIKSHAN SANTHA,NAGPUR vs PR.COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR
ITA 283/NAG/2023[2008-09]Status: DisposedITAT NagpurAY 2008-09
SHRI SAI SHIKSHAN SANSTHA,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
ITA 79/NAG/2022[2012-13]Status: DisposedITAT NagpurAY 2012-13
DCIT-4(1), INDORE, INDORE vs TEXMO PIPES AND PRODUCTS LIMITED, BURHANPUR
ITA 423/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
BHATIA CORPORATION PRIVATE LIMITED,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA, KOTA
ITA 800/JPR/2026[2021-22]Status: DisposedITAT JaipurAY 2021-22
BHATIA CORPORATION PRIVATE LIMITED,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA, KOTA
ITA 797/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
JAN CHETNA GRAMIN VIKAS AEVAM PARYAVARAN SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1501/JPR/2025[2025-26]Status: DisposedITAT JaipurAY 2025-26
AJMER ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED,AJMER vs DC/ACIT CIR-2,AJMER, AJMER
ITA 1419/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
MANISH JAIN,JAIPUR vs ITO, WARD-7(1), JAIPUR
ITA 1393/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
RAVI KUMAR GUPTA,JAIPUR, RAJASTHAN vs COMMISSIONER OF INCOME TAX, JAIPUR, RAJASTHAN
ITA 1111/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
GOBIND BANSAL CHARITABLE TRUST,BARNALA vs CIT EXEMPTION, CHANDIGARH
ITA 831/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
GOBIND BANSAL CHARITABLE TRUST,BARNALA vs CIT EXEMPTION, CHANDIGARH
ITA 830/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
DRUVESHWAR MAHADEV MANDIR AVM BHAGSUNAG MANDIR BHAGSU CHARITABALE SOCIETY,HIMACHAL PRADESH vs CIT (E), CHANDIGARH, CHANDIGARH
ITA 828/CHANDI/2026[2024-25]Status: DisposedITAT ChandigarhAY 2024-25
AASHUTOSH CHARITABLE TRUST OF EDUCATIONAL AND MEDICAL SCIENCES,HARYANA vs CIT EXEMPTIONS, AMBALA
ITA 803/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SUNIL GARG,JANAKPURI, LUDHIANA vs INCOME TAX OFFICER WARD 2(1), RISHI NAGAR, LUDHIANA
ITA 789/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
AMARJIT SINGH GREWAL,LUDHIANA vs ITO, JAGRAON
ITA 564/CHANDI/2026[2012-2013]Status: DisposedITAT ChandigarhAY 2012-2013
HUKAM CHAND,HIMACHAL PRADESH vs ITO, PARWANOO, PARWANOO
ITA 1662/CHANDI/2025[AY 2013-14]Status: DisposedITAT Chandigarh
M/S BOSS GEARS LIMITETD,LUDHIANA vs PR.CIT-1, LUDHIANA
ITA 153/CHANDI/2021[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
JIGISHA NATVARLAL MAKWANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 649/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
JIGISHA NATVARLAL MAKWANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 648/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
RAMESHCHANDRA SOMABHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR
ITA 647/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
RAMESHCHANDRA SOMABHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD/, INCOMETAX OFFICE, VEJALPUR
ITA 646/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
HARSHADBHAI NATAVARLAL MODI,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 645/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
HARSHADBHAI NATAVARLAL MODI,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 644/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
MAHARUKH SOLI MANAGER,AHMEDABAD vs INCOME TAX OFFICE WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 642/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
MAHARUKH SOLI MANAGER,AHMEDABAD vs INCOME TAX OFFICE WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR
ITA 641/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
MITHABHAI JOMABHAI RABARI,DEESA vs INCOMETAX OFFICER WARD-1, PALANPUR
ITA 625/AHD/2026[2016-2017]Status: DisposedITAT AhmedabadAY 2016-2017
VIKRAMBHAI DHUDABHAI ACHARY,BANASKANTHA, GUJARAT vs INCOME TAX OFFICER, WARD 1, PALANPUR, PALANPUR, GUJARAT
ITA 2626/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
MADANBHAI DAYARAM RAMWANI,AHMEDABAD vs ITO WARD 3(1)(2), AHMEDABAD
ITA 2607/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19