Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
MITAL HARESHKUMAR PATEL,AHMEDABAD vs INCOME TAX OFFICE, WARD 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 2088/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
RINKESHKUMAR LALBHAI PATEL,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 2451/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SARALA RAJKUMAR JAIN,VADODARA vs THE ITO, WARD-1(2)(2), VADODARA
ITA 2057/AHD/2025[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
S. B. PATEL INFRASTRUCTURE PRIVATE LIMITED,VADODARA vs THE DY. CIT, CIRCLE-2(1)(1), VADODARA
ITA 79/AHD/2023[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
S. B. PATEL INFRASTRUCTURE PRIVATE LIMITED,VADODARA vs THE ITO, WARD-2(1)(3) NOW THE DY. CIT, CIRCLE-2(1)(1), VADODARA
ITA 78/AHD/2023[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
ALIBAG MACHIMAR SAHAKARI SOCIETY LTD.,RAIGAD vs INCOME TAX OFFICER WARD 3, PANVEL
ITA 916/PUN/2026[2013-14]Status: HeardITAT PuneAY 2013-14
BHAMARE INFRASTRUCTURE PRIVATE LIMITED,PUNE vs ACIT, CIRCLE 1(1), PUNE, PUNE
ITA 63/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
GAYATRI VILAS NIPHADE,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2644/PUN/2026[2023-24]Status: DisposedITAT PuneAY 2023-24
SEEMA NARENDRA DHAVALE,PUNE vs THE INCOME TAX OFFICER, PUNE
ITA 2531/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
KETAN BALDEV KHANNA,MUMBAI vs ASSESMENT UNIT, PUNE
ITA 2405/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SAGAR PRAMOD DEOGHARE,NASHIK vs ITO, WD- 1(1), NASHIK
ITA 2340/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
DNYANDEEP RASHATRIYA SAMAJIK VA SHAIKSHANIK VIKAS SANSTHA,OND vs CIT EXEMPTION, PUNE
ITA 1366/PUN/2026[NA]Status: DisposedITAT Pune
MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NASHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON
ITA 1266/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NAHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON
ITA 1265/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
ABBAS FAKHRUDDIN KACHWALA,AHMEDNAGAR vs ITO, AHMEDNAGAR
ITA 1187/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 1063/PUN/2026[Not Applicable]Status: HeardITAT Pune
APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 1062/PUN/2026[Not Applicable]Status: HeardITAT Pune
ABC CONSTRUCTION,MURSHIDABAD vs I.T.O., WARD - 42(1), MURSHIDABAD
ITA 703/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
ANJENAYA IRON & STEEL PVT. LTD.,BANGALORE vs I.T.O., WARD - 1(1), KOLKATA
ITA 449/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
BISWAJIT DAS,COOCHBEHAR vs DCIT, CIRCLE 2(1), JALPAIGURI
ITA 3225/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
INCOME TAX OFFICER, WARD - 42(1), MURSHIDABAD vs ABC CONSTRUCTION, BERHMAPORE
ITA 3070/KOL/2025[2023-24]Status: DisposedITAT KolkataAY 2023-24
BIJAY KUMAR AGARWAL,KOLKATA vs ITO, WARD 44(2), KOLKATA
ITA 1896/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
AKKANNAN RAMESHBABU,HOSUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, HOSUR
ITA 899/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
RAFFLES SUPPLY CHAIN SOLUTIONS (P) LTD,TUTICORIN vs INCOME TAX OFFICER, WARD TWO, TUTICORIN
ITA 580/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GRS PROPERTY HOLDINGS INVESTMENTS,KANCHIPURAM vs ITO, WARD-1, KANCHIPURAM
ITA 3558/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
GURUMOORTHY KARTHIK,CHENNAI vs ITO, INTL. TAX. WARD -1(2), CHENNAI
ITA 3551/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
SAPPANI MATHU,MADURAI vs CIT, MADURAI, MADUARI
ITA 3546/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SETHURAMAN,TINDIVANAM vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE (NFAC)
ITA 3544/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
G. SELVAPERUMAL,THENI vs ITO, WARD 1, THENI, THENI
ITA 3539/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
B. BASHEERAHAMED & BROS,VILLUPURAM vs ACIT, VILLUPURAM CIRCLE,
ITA 3537/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18