Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD, AHMEDABAD vs A SHRIDHAR INFRACON LLP, AHMEDABAD
ITSSA 156/AHD/2024[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD, AHMEDABAD vs SS REALITY, AHMEDABAD
ITSSA 155/AHD/2024[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
A SHRIDHAR INFRACON LLP,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(4), AHMEDABAD
ITSSA 105/AHD/2024[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SS REALTY,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(4), AHMEDABAD
ITSSA 104/AHD/2024[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs A SHRIDHAR INFRACON LLP, AHMEDABAD
ITSSA 101/AHD/2024[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs A SHRIDHAR INFRACON LLP, AHMEDABAD
ITSSA 100/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
SHREY JAIN,JODHPUR vs AO, JODHPUR
ITA 124/JODH/2026[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
ALPESH VALLABHDAS ZINZUWADIA,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT
ITA 774/RJT/2026[2014-15]Status: DisposedITAT RajkotAY 2014-15
ALPESH VALLABHDAS ZINZUWADIA,RAJKOT vs INCOME TAX OFFICE, WARD-2(1)(2), RAJKOT
ITA 773/RJT/2026[2014-15]Status: DisposedITAT RajkotAY 2014-15
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs JYOTI CNC AUTOMATION LIMITED, RAJKOT
ITA 224/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs JYOTI CNC AUTOMATION LIMITED, RAJKOT
ITA 223/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs JYOTI CNC AUTOMATION LIMITED, RAJKOT
ITA 222/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
ATOP FOOD PRODUCTS PVT. LTD.,MORBI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), RAJKOT, RAJKOT
ITA 932/RJT/2025[2015-16]Status: DisposedITAT RajkotAY 2015-16
VINIT ARVIND SHAH,JAMNAGAR vs ACIT CIR - 1, JAMNAGAR, JAMNAGAR
ITA 507/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
AKRUTI SECURITIES PRIVATE LIMITED,GUWAHATI vs ACIT CENTRAL CIRCLE-1, GUWAHATI
ITA 377/GTY/2026[2019-2020]Status: DisposedITAT GuwahatiAY 2019-2020
TRUEMAN PASSAH,JOWAI, JAINTIA HILLS, MEGHALAYA vs ITO, WARD-2, SHILLONG, KHARMALKI ROAD, SHILLONG, MEGHALAYA
ITA 181/GTY/2026[2016-17]Status: DisposedITAT GuwahatiAY 2016-17
SUSHIL AGARWALA,ARUNACHAL PRADESH vs ITO, WARD - NORTH LAKHIMPUR, ASSAM
ITA 157/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
BAJRANG LAL JANGIR,SIKAR vs ACIT, CENTRAL CIRCLE-4, JAIPUR, JAIPUR
ITA 1097/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
POPULAR INDIA VACATIONS PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1092/JPR/2026[2015-16]Status: DisposedITAT JaipurAY 2015-16
SHRI RAM SINGH CHOUDHARY,JAIPUR vs INCOME TAX OFFICER WARD-4(4), JAIPUR
ITA 1083/JPR/2026[2012-13]Status: DisposedITAT JaipurAY 2012-13
SHRI RAM SINGH CHOUDHARY,JAIPUR vs INCOME TAX OFFICER WARD-4(4), JAIPUR
ITA 1082/JPR/2026[2012-13]Status: DisposedITAT JaipurAY 2012-13
JITENDRA SHUKLA,HARDOI vs ITO-3(2), HARDOI, HARDOI
ITA 486/LKW/2026[2012-13]Status: DisposedITAT LucknowAY 2012-13
ADARSH SHIKSHA SANSTHAN,UNNAO vs INCOME TAX OFFICER, EXEMPTION WARD, LUCKNOW
ITA 883/LKW/2025[2020-21]Status: DisposedITAT LucknowAY 2020-21
VOLTAMP TRANSFORMERS LTD.,AHMEDABAD vs THE DCIT, TDS CIRCLE, VODODARA
ITA 797/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
JAIN CITIZEN EDUCATION SOCIETY,SURENDRA NAGAR vs ITO, WARD-2, EXMP, AHMEDABAD
ITA 737/AHD/2026[2023-2024]Status: DisposedITAT AhmedabadAY 2023-2024
BHAGWANDAS PARVANI,NADIAD vs INCOME TAX OFFICE, NADIAD
ITA 674/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
PARULBEN NIKHILKUMAR DHRUVA,BORIAVI vs THE ITO, WARD- 1, NADIAD, NADIAD
ITA 1674/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
RANSINH TEJSINH VAGHELA,BANASKANTHA vs INCOME TAX OFFICER WARD 1 PALANPUR, PALANPUR
ITA 1568/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
INCOME TAX OFFICER, WARD-1, PALANPUR, PALANPUR vs RANSINH TEJSINH VAGHELA, BANASKANTHA
ITA 1485/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
BHAWANISHANKAR MAHESHWARI(PROP. OF KRISHNA PROVISION STORES),PANCHMAHAL vs THE ITO, WARD-3(1)(2), VADODAARA
ITA 1426/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13