Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
MANISHKUMAR RAMLAKHAN AGRAWAL,AHMEDABAD vs INCOME TAX OFFICER, WARD 6(1)(1), AHMEDABAD, AHMEDABAD
ITA 919/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
KRISHNA ASSOCIATES,AHMEDABAD vs THE ITO, WARD-3(3)(1), AHMEDABAD
ITA 443/AHD/2025[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, VADDOARA, VADODARA vs P MANEKLAL SONI AND CO., DAHOD
ITA 2375/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
TULSI INFRASTRUCTURE,VADODARA vs THE ITO, WARD-1(3)(1), VADODARA
ITA 2034/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
HANUMANPRASAD LALCHAND GUPTA,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 1514/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
ASHOK AGARWAL,SIKKIM vs ITO, CIRCLE 3(2), GANGTOK, GANGTOK
ITA 2467/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
SARASWATI DEVI EDUCATIONAL & WELFARE TRUST,DURGAPUR vs ITO, WARD 2(1), EXEMP, DURGAPUR, DURGAPUR
ITA 2139/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
JAYANTA GHOSH,BURDWAN vs ITO, WARD 1(4), NOW ITO, WARD 1(2), BURDWAN, BURDWAN
ITA 1715/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
AMITAVA DATTA,KOLKATA vs I.T.O., WARD - 62(1), KOLKATA
ITA 1674/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
CYGNET DAY SCHOOL,KALUPUR vs THE INCOME TAX OFFICER, WARD - 49(1), KOLKATA
ITA 1474/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
JHUMPA DAS,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
ITA 2852/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
PRITI KUMARI,MOHINDERGARH vs INCOME TAX OFFICER, REWARI
ITA 7628/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
MAHABIR,PANIPAT vs INCOME TAX OFFICER, PANIPAT
ITA 6124/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
JAYSHREE SHARMA,DELHI vs ITO WARD 2(2), GURGAON
ITA 6080/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
GANGASARUP,UTTAR PRADESH vs ITO WARD 2 (3), HAPUR
ITA 5035/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
KANDAHAR HIND DRY FRUITS,DELHI vs ITO, WARD 47(1), DELHI
ITA 4779/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KANDAHAR HIND DRY FRUITS,DELHI vs ITO, W-47(1), NEW DELHI
ITA 4778/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KRANTI DEVI,GHAZIABAD vs INCOME TAX OFFICER, BULANDSHAHR
ITA 4367/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
YATENDER KUMAR GUPTA HUF,DELHI vs ITO WARD 58(3), DELHI
ITA 3941/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
GREEN PARK FREE CHURCH,DELHI vs CIT EXEMPTIONS, DELHI
ITA 3632/DEL/2026[-]Status: DisposedITAT Delhi
GREENEFFECT WASTE MANAGEMENT LIMITED (EARLIER KNOWN AS A2Z GREEN WASTE MANAGEMENT LIMITED),GURUGRAM vs ITO,WARD-73(2), NEW DELHI
ITA 3400/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GAURAV ROHIWAL,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 2757/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
BULAND CONSTRUCTION,VASUNDHARA vs DCIT, CIRCLE-2(1)(1), HAPUR CHUNGI
ITA 2000/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BULAND CONSTRUCTION,VASUNDHARA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), HAPUR CHUNGI
ITA 1999/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
VIKAS MEHTA, PUNJAB vs DCIT CENTRAL CIRCLE - 30, DELHI
ITA 1956/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
NAVEEN MEHTA,CHANDIGARH vs DCIT CENTRAL CIRCLE - 30, DELHI
ITA 1955/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
SANGEETA PRASAD,USA vs ITO WARD-4(1), GURGAON
ITA 1393/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
AMBASSADOR BUILDING SOLUTIONS PVT LTD,DELHI vs ITO WARD 14(2), NEW DELHI
ITA 1314/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
KARAN VIJHANI,DELHI vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD
ITA 8811/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
KARAN VIJHANI,DELHI vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD
ITA 8810/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21