Recent Judgments

KARAN VIJHANI,DELHI vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD

PRABAL ROY,FARIDABAD vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD

SCL HEALTHCARE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD

SCL HEALTHCARE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD

SCL HEALTHCARE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD

SCL HEALTHCARE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE - 1, FARIDABAD, FARIDABAD

SH. NARESH ARORA,UTTAR PRADESH vs INCOME TAX OFFICER, UTTAR PRADESH

DCIT, CIRCLE-1(1), GURGAON, HSIIDC BUILDING vs SH AJAY CHOPRA, GURGAON

TRAVELPORT GLOBAL DISTRIBUTION SYSTEM BV,NEDERLANDS vs ACIT CIRCLE-3(1)(1) INTL. TAXATION, NEW DELHI

NAVEEN TOURS PRIVATE LIMITED,NEW DELHI vs ITO WARD 18(1), NEW DELHI

RAMAN SINGH GILL vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

KBB NUTS PRIVATE LIMITED vs ACIT/DCIT CENTRAL CIRCLE AMRITSAR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

AMAN RAI DHAMIJA vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

KBB NUTS PRIVATE LIMITED vs ACIT/DCIT CENTRAL CIRCLE AMRITSAR AND ANOTHER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

BALJIT KAUR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

AMIT TULSYAN vs INCOME TAX OFFICER AND ORS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAJIV KUMAR AGGARWAL vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PREETI SETHI vs INCOME TAX OFFICER AND ORS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

KRISHNA POULTRIES vs INCOME TAX OFFICER AND ORS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MUKTSAR COTTON PRIVATE LIMITED vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SATISH KUMAR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

Nilesh Pratap Sagalia Legal Heir of Late Mr Pratap Lalchand Shah (AY 2017 18) vs Income Tax Officer Ward 5(1) Pune

Nilesh Pratap Sagalia Legal Heir of Late Mr Pratap Lalchand Shah vs Income Tax Officer Ward 5(1) pune

Nilesh Pratap Sagalia Legal Heir of Late Mr Pratap Lalchand Shah vs Income Tax Officer Ward 5(1)

GURTEJ SINGH vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PARAS HEALTHCARE LTD vs ACIT

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PARAS HEALTHCARE LTD vs ACIT, CENTRAL CIRCLE,FARIDABAD 2 NEW

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PARAS HEALTHCARE LTD vs ACIT, CENTRAL CIRCLE, FARIDABAD 2 NEW

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JATINDER SINGH DADRA AY 2017 TO 18 vs THE JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 1 AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S JASDEEP KAUR CHADHA vs DCIT CIRCLE-4, JALANDHAR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL