Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
AJAY SURENDRA PATEL vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/6580/2016ITAT Gujarat
PARAMJIT SINGH vs PR COMMISSIONER OF INCOME TAX, JALANDHAR AND ANOTHER
CWP/3941/2025ITAT Punjab & Haryana
SAROJ CHAUHAN vs INCOME TAX OFFICER AND OTHERS
CWP/2462/2025ITAT Punjab & Haryana
RAJESH KUMAR DAWAR vs INCOME TAX OFFICER AND OTHERS
CWP/3658/2025ITAT Punjab & Haryana
KARAMVIR SINGH vs INCOME TAX OFFICER AND OTHERS
CWP/2464/2025ITAT Punjab & Haryana
IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA
ITTPA 4/KOL/2026[2022-2023]Status: HeardITAT KolkataAY 2022-2023
SHYAM METALICS AND ENERGY LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1),, KOLKATA
ITTPA 12/KOL/2026[2022-2023]Status: HeardITAT KolkataAY 2022-2023
M/S. MARLABS INNOVATIONS PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITTPA 1809/BANG/2024[2020-21]Status: DisposedITAT BangaloreAY 2020-21
NITIN T BHUPTANI,RAJKOT vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), RAJKOT
ITA 878/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
STATE BANK OF INDIA,JETPUR vs DCIT, CIRCLE - TDS, RAJKOT, RAJKOT
ITA 853/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
STATE BANK OF INDIA BHAKTINAGAR BRANCH,RAJKOT vs THE JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, RAJKOT, RAJKOT
ITA 852/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
STATE BANK OF INDIA,RAJKOT vs DEPUTY COMMISSIONER OF INCOME TAX DCIT, CIRCLE-TDS, RAJKOT, RAJKOT
ITA 814/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
STATE BANK OF INDIA RBO 3 AMRELI,AMRELI vs ITO TDS - 2, RAJKOT, RAJKOT
ITA 813/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
DEEPAK ARUNBHAI RAITHATHA,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT
ITA 511/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
THEITOWARD24, PORBANDAR vs SANJAY CHANDARANA, PORBANDAR
ITA 394/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
RAJKOT URBAN DEVELOPMENT AUTHORITY,RAJKOT vs DCIT, CIRCLE-2, EXEMPTION, AHMEDABAD, AHMEDABAD
ITA 280/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
RAMESHBHAI TRIKAMBHAI GORI,RAJKOT vs INCOME TAX OFFICER WARD-2(1)(1), RAJKOT
ITA 165/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
RAMESHBHAI TRIKAMBHAI GORI,RAJKOT vs INCOME TAX OFFICER WARD -2(1)(1), RAJKOT
ITA 164/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
ACIT CIRCLE 1 1, RAJKOT vs TANVI EXPORT INDIA LIMITED, RAJKOT
ITA 681/RJT/2025[2023-24]Status: DisposedITAT RajkotAY 2023-24
APHIDALIN SYIEMLIEH,SHILLONG MEGHALAYA vs ITO W-1 SHILLONG RANGE 15, SHILLONG
ITA 359/GTY/2026[2024-25]Status: HeardITAT GuwahatiAY 2024-25
ABDUL MALIQUE,ASSAM vs INCOME TAX OFFICER, ITO GOALPARA
ITA 320/GTY/2026[2019-20]Status: HeardITAT GuwahatiAY 2019-20
SAVITRI DEVIPROPERTIES PVT LTD,PATNA vs ITO, PATNA
ITA 447/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
GANPATI INDUSTRIAL SPARES PVT. LTD,KOLKATA vs ACIT/DCIT CIRCLE, AMRAVATI
ITA 59/NAG/2026[2013-14]Status: DisposedITAT NagpurAY 2013-14
VIMAL PRAMODKUMAR MISHRA,NAGPUR vs INCOME TAX OFFICER - WARD 4(4), BSNL RTTC BUILDING
ITA 54/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
RED RAY LABORATORIES,NAGPUR vs ITO WARD 3(4), NAGPUR
ITA 49/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
JASIBAI DAYARAM AMLANI,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMRAVATI, AMRAVATI
ITA 417/NAG/2026[2013-14]Status: DisposedITAT NagpurAY 2013-14
SHAIKH SUJAYAT SHAIKH ISLAM,AMRAVATI vs ITO WARD-3, AMRAVATI
ITA 416/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
SANJAY AUDHESH MISHRA,PARATWADA vs INCOME TAX OFFICER, WARD - 3, AMRAWATI
ITA 346/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
SHAIKH SAIDQUE HAJI SHAIKH TAHER,NAGPUR vs INCOME TAX OFFICER WARD 4(3), NAGPUR, NAGPUR
ITA 345/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
SHAIKH SAIDQUE HAJI SHAIKH TAHER,NGAPUR vs INCOME TAX OFFICER WARD 4(3), NAGPUR, NAGPUR
ITA 342/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20