Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,807 total)

LOKESH CHAND GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/1401/2025ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

14/9/2026

ADESH KUMAR GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX CIR, KARNAL

CWP/13354/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

14/9/2026

AMRIT OILS CHEMICALS vs ASSISSTANT COMMISSIONER OF INCOME TAX

CWP/11232/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

14/9/2026

KRISHAN KUMAR SON OF SHRI JUNGLEE RAM YADAV vs INCOME TAX OFFICER

CW/10216/2023ITAT Rajasthan
14/9/2026

NEETA GULATI vs INCOME TAX OFFICER WARD 1

CWP/14224/2024ITAT Punjab & Haryana
14/9/2026

RAJAN GUPTA vs INCOME TAX OFFICER

CWP/34960/2024ITAT Punjab & Haryana
14/9/2026

VIJAYANT KUMAR BANSAL vs INCOME TAX OFFICER GOBINDGARH PUNJAB

CWP/31620/2024ITAT Punjab & Haryana
14/9/2026

GURU AMARJIT SINGH HUF THROUGH ITS KARTA SH AMARINDER SODHI vs PRINCIPAL COMMISSIONER OF INCOME TAX

CWP/6267/2026ITAT Punjab & Haryana
14/9/2026

KAMAL KALRA vs INCOME TAX OFFICER

CWP/22064/2026ITAT Punjab & Haryana
14/9/2026

D.M. COLLEGE MOGA vs INCOME TAX OFFICER AND OTHERS

CWP/11659/2024ITAT Punjab & Haryana
14/9/2026

JASWINDER SINGH vs INCOME TAX OFFICER

CWP/21415/2025ITAT Punjab & Haryana
14/9/2026

GURMAIL SINGH vs INCOME TAX OFFICER, MOHALI

CWP/11947/2023ITAT Punjab & Haryana
14/9/2026

HARMEET SINGH vs INCOME TAX OFFICER

CWP/6617/2024ITAT Punjab & Haryana
14/9/2026

KRISHAN LAL GARG vs INCOME TAX OFFICER AND OTHERS

CWP/25808/2025ITAT Punjab & Haryana
14/9/2026

AMARJIT GANDHI vs PR COMMISSIONER OF INCOME TAX, LUDHIANA AND ANOTHER

CWP/30388/2024ITAT Punjab & Haryana
14/9/2026

VINAY KAUSHAL vs DEPUTY COMMISSIONER INCOME TAX CIRCLE AAYAKAR BHAWAN

CWP/9662/2024ITAT Punjab & Haryana
14/9/2026

KIRANJEET KAUR KOCHAR vs INCOME TAX OFFICER ITO WARD 6(1)

CWP/28509/2024ITAT Punjab & Haryana
14/9/2026

KAVITA ARYA vs INCOME TAX OFFICER, AAYKAR BHAWAN , KARNAL HARYANA

CWP/10605/2025ITAT Punjab & Haryana
14/9/2026

RAJINDER SINGH vs INCOME TAX OFFICER WARD 1

CWP/14133/2024ITAT Punjab & Haryana
14/9/2026

ANIL KUMAR vs INCOME TAX OFFICER WARD 1(1) FARIDABAD AND OTHERS

CWP/2633/2026ITAT Punjab & Haryana
14/9/2026

VIJAYANT KUMAR BANSAL vs INCOME TAX OFFICER, ITO WARD GOBINDGARH PUNJAB

CWP/32041/2024ITAT Punjab & Haryana
14/9/2026

RAJNI BHATIA vs INCOME TAX OFFICER, FARIDABAD

CWP/12571/2023ITAT Punjab & Haryana
14/9/2026

AKANSHA KAPOOR @ AKANKSHA KAPOOR @ AKANKSHA BERRY vs INCOME TAX OFFICE

CRL.M.C.-9184/2024ITAT Delhi
14/9/2026

A SHRIDHAR INFRACON LLP,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-2(4), AHMEDABAD

ITSSA 73/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
14/9/2026

A SHRIDHAR INFRACON LLP,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(4), AHMEDABAD

ITSSA 72/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
14/9/2026

DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD, AHMEDABAD vs SHARVIL AJAYKUMAR SHRIDHAR, AHMEDABAD

ITSSA 71/AHD/2024[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
14/9/2026

SS REALTY,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(4), AHMEDABAD

ITSSA 70/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
14/9/2026

DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD, AHMEDABAD vs A. SHRIDHAR CONSTRUCTIONS PRIVATE LIMITED, AHMEDABAD

ITSSA 66/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
14/9/2026

DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD, AHMEDABAD vs A. SHRIDHAR CONSTRUCTIONS PRIVATE LIMITED, AHMEDABAD

ITSSA 65/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
14/9/2026

DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD, AHMEDABAD vs A. SHRIDHAR CONSTRUCTIONS PRIVATE LIMITED, AHMEDABAD

ITSSA 64/AHD/2024[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
14/9/2026