Recent Judgments

ASSAM HIRE PURCHASE COMPANY PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE - 5 DELHI, DELHI

LATE DIVYA KALA SHARMA,DELHI vs ADDL/JCIT, CHENNAI

DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs URVASHI DEVELOPERS AND BUILDERS PRIVATE LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs URVASHI DEVELOPERS AND BUILDERS PRIVATE LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs URVASHI DEVELOPERS AND BUILDERS PRIVATE LIMITED, DELHI

ASSAM HIRE PURCHASE COMPANY PRIVATE LIMITED,ASSAM vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI

TEENA GANDHI,DELHI vs INCOME TAX OFFICER, WARD 49(1), DELHI, DELHI

PREET NETWORKS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE -19, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PRATEEK CHITKARA, YAMUNA NAGAR

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-8, DELHI, DELHI vs PRATEEK CHITKARA, HARAYANA

INCOME TAX OFFICER-1(3), RAMPUR, RAMPUR vs RAJENDRA KUMAR, BILASPUR, RAMPUR

UNIVERSAL TRACTOR HOLDING LLC,USA vs DCIT,INTERNATIONAL TAXATION CIRCLE 3(1)(1), NEW DELHI

PR COMMISSIONER OF INCOME TAX PATIALA vs KUSUM MITTAL

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PR COMMISSIONER OF INCOME TAX PATIALA vs DEEPAK GOYAL

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PR COMMISSIONER OF INCOME TAX PANCHKULA vs HARMIT KAUR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SODHI SINGH vs INCOME TAX OFFICER, PHAGWARA PUNJAB

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

VIJAY KUMAR ARORA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 FARIDABAD AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

AGGARWAL VIDYA PRACHARNI SABHA vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

V V INTERNATIONAL vs INCOME TAX OFFICER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SAMPOORNA FEEDS PRIVATE LIMITED vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SUSHIL SPUNTEX PRIVATE LIMITED THROUGH ITS DIRECTOR SH SUSHIL GARG vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE KARNAL AND ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RADHA SOAMI SATSANG BEAS vs ASSISTANT COMMISSIONER OF INCOME TAX EXEMPTIONS AND ORS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RADHEY SHYAM GOYAL PROP M/S SUNDRAM STEEL vs INCOME TAX OFFICER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

DEEPAK ARORA vs INCOME TAX OFFICER,WARD 1

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S OMAXE GARV BUILDTECH PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE I AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JASWINDER SINGH vs ACIT/DCIT CEN CIR, AMRITSAR AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JASWINDER SINGH vs ACIT/DCIT CEN CIR, AMRITSAR AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

BANKEY BIHARI SPINNERS PRIVATE LIMITED THROUGH ITS DIECTOR SH SHAM LAL GARG vs INCOME TAX OFFICER WARD 1 PANIPAT AND ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S GDPA FASTNERS vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

BHIWANI INDUSTRIES PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL