Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,804 total)
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 233/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 232/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI
ITA 231/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
TECK CONSULTANCY AND SERVICES PRIVATE LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 2166/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
TECK CONSULTANCY AND SERVICES PRIVATE LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 2164/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
THANAWALA BROTHERS & INNS PVT LTD,THANE vs PNE C-(72) (1) CIRCLE 3, THANE
ITA 1742/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ACIT221, MUMBAI vs CHANDRA ASOO NIHLANI, MUMBAI
ITA 1664/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ZIA SALIM DESAI,MUMBAI vs ITO 23(3)(1), MUMBAI
ITA 1186/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SLACK TECHNOLOGIES LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAX CIRCLE 4(2)(1), MUMBAI
ITA 979/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
RAMESH PRAHLAD PATEL,SURAT vs ITO, WARD-2(1), THANE, THANE
ITA 8243/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SURAJ OMPRAKASH AGRAWAL,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI, MUMBAI
ITA 7812/MUM/2025[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs SURAJ OMPRAKASH AGRAWAL, NAGPUR
ITA 7720/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
M/S. STARLIGHT SYSTEMS PRIVATE LIMITED (NOW MERGED WITH SUNTECK REALTY LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(4), MUMBAI, MUMBAI
ITA 7549/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT 15(1)(2), MUMBAI, MUMBAI vs GALAXY SURFACTANTS LIMITED, MUMBAI
ITA 6984/MUM/2025[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
PRASHASTI ENTERPRISES,MUMBAI vs ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 6950/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
PRASHASTI ENTERPRISE,MUMBAI vs ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 6949/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DCIT-CC-8(4), MUMBAI, MUMBAI vs PRASHASTI ENTERPRISE, MUMBAI
ITA 6719/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DCIT-CC-8(4), MUMBAI, MUMBAI vs PRASHASTI ENTERPRISE, MUMBAI
ITA 6718/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-41(4)(1), MUMBAI, MUMBAI vs M/S. SINGA INFRASTRUCTURE, MUMBAI
ITA 6668/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
VIKRAN ENGINEERING LIMITED,THANE WEST vs OFFICE OF ASSISTANT COMMISSIONER OF INCOME TAX, THANE WEST
ITA 653/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SELENE CONSTRUCTIONS LIMITED,MUMBAI vs ACIT, OSD TDS CIRCLE-2(2), MUMBAI
ITA 4698/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SLACK TECHNOLOGIES LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 4(2)(1), MUMBAI
ITA 4310/MUM/2023[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SONY PICTURES FILMS INDIA PRIVATE LIMITED,MUMBAI vs ADD/JT/DY/ASSTT/CIT/ITO NFAC DELHI, DELHI
ITA 554/MUM/2022[2017-18]Status: DisposedITAT MumbaiAY 2017-18
INGRAM MICRO (INDIA) EXPORTS PTE. LTD,MUMBAI vs DCIT (IT) 2(2)(1), MUMBAI
ITA 1746/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs RAJENDRA KUMAR GARG, DELHI
ITA 6796/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
ASSAM HIRE PURCHASE COMPANY PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI
ITA 6443/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ASSAM HIRE PURCHASE COMPANY PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI
ITA 6442/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ASSAM HIRE PURCHASE COMPANY PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE - 5 DELHI, DELHI
ITA 6441/DEL/2026[AY 2023-24]Status: DisposedITAT Delhi
LATE DIVYA KALA SHARMA,DELHI vs ADDL/JCIT, CHENNAI
ITA 5309/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs URVASHI DEVELOPERS AND BUILDERS PRIVATE LIMITED, DELHI
ITA 3807/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15