Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,804 total)

SIKANDER MANN vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE GURGAON-2

CWP/29903/2026ITAT Punjab & Haryana
15/9/2026

NIKHIL KOCHAR vs ASSISTANT COMMISSIONER OF INCOME TAX

CWP/28983/2025ITAT Punjab & Haryana
15/9/2026

HANS RAJ vs INCOME TAX OFFICER AND OTHERS

CWP/30254/2025ITAT Punjab & Haryana
15/9/2026

TEVA PHARMACEUTICALS USA INC. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI

W.P.(C)-10711/2017ITAT Delhi
15/9/2026

SHREE ATMANAND JAIN STREET SHIKSHAN PATHASHALA,MUMBAI vs CIT EXEMPTION, MUMBAI

ITA 6036/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
15/9/2026

SHAH PJ KOTHARI AND SHAH MV MODHVANIKBOARDING SCHOOL,DADAR vs CIT (E) MUMBAI, CUMBALLA HILL

ITA 5979/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
15/9/2026

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 14(1)(2), MUMBAI, MUMBAI vs ASHITKUMAR GUNVANTRAI SHAH, MUMBAI

ITA 5776/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
15/9/2026

LAXMI PANDEY,MUMBAI vs ITO - 42(1)(2), MUMBAI

ITA 5771/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
15/9/2026

LAXMI PANDEY,MUMBAI vs ITO - 42 (1) (2), MUMBAI

ITA 5758/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
15/9/2026

M/S. LIFETIME REALTY PVT. LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10(2)(1), MUMBAI, MUMBAI

ITA 5547/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
15/9/2026

SATPATI MANGELA SAMAJONNATI SANGH,PALGHAR vs CIT EXEMPTION PUNE, PUNE

ITA 5411/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
15/9/2026

AISABAI HAJI HAMED HAJI JACOB NOORANI TRUST,MUMBAI vs CIT (EXEMPTION), MUMBAI

ITA 5384/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
15/9/2026

KRISHNA DAKSHINKAR,THANE vs ITO, WARD 1(3), THANE, THANE

ITA 5308/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
15/9/2026

GHATKOPAR DEVANG CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 4(2)(1), MUMBAI

ITA 4955/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
15/9/2026

GHATKOPAR DEVANG CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 4(2)(1), MUMBAI

ITA 4954/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
15/9/2026

UJWALA PURSHOTTAM MUNGEKAR,MUMBAI vs I.T.O WARD 22(3)(6), MUMBAI

ITA 4279/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
15/9/2026

KARAN RAMESH MANDHANI,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 4240/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
15/9/2026

VIRAJ SHAM JADHAV,MUMBAI vs INCOME TAX OFFICER 22(3)(6), MUMBAI, MUMBAI

ITA 3976/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
15/9/2026

LALIT KUMAR PERIWAL,NAVI MUMBAI vs INCOME TAX OFFICER, NAVI MUMBAI

ITA 3862/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
15/9/2026

SHANKAR MALLAYYA VASAL,MUMBAI vs ITO22(3)(6), MUMBAI

ITA 3837/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
15/9/2026

SHRI. VARDHMAN STHANAKWASI SHRAWAK SANGH,MUMBAI vs ITO EXEMPTION, MUMBAI

ITA 3631/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
15/9/2026

DCIT CC 5.4, MUMBAI vs WADHWAGROUP HOLDINGS PRIVATE LIMITED, MUMBAI

ITA 3412/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
15/9/2026

DCIT CC 5.4, MUMBAI vs WADHWAGROUP HOLDINGS PRIVATE LIMITED, MUMBAI

ITA 3411/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
15/9/2026

DCIT CC 5.4, MUMBAI vs WADHWAGROUP HOLDINGS PRIVATE LIMITED, MUMBAI

ITA 3410/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
15/9/2026

KASHYAP GHANSHYAM MEHTA,MUMBAI vs DCIT CIRCLE 42(2)(1), MUMBAI

ITA 3287/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
15/9/2026

SURESHKUMAR K. VISHWAKARMA,MUMBAI vs ITO-WARD 32(1)(1), MUMBAI

ITA 2856/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
15/9/2026

ARUNA KAILASHPRASAD MALPANI,MUMBAI vs INCOME TAX OFFICER WARD 22(1), MUMBAI

ITA 2663/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
15/9/2026

RUDARAM D. CHOUDHARY,MUMBAI, MAHARASHTRA vs INCOME TAX OFFICER, WARD 20(2), MUMBAI, MAHARASHTRA

ITA 26/MUM/2026[ 2009-10 ]Status: DisposedITAT Mumbai
15/9/2026

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) - 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI

ITA 2549/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
15/9/2026

DCIT CENTRAL CIRCLE- 7(1), MUMBAI, MUMBAI vs PRATEEK VINOD JATIA, MUMBAI

ITA 234/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
15/9/2026