Recent Judgments

ACIT, CENTRAL CIRCLE-31, NEW DELHI, DELHI vs JEETMAL CHORARIA, KOLKATA

JEETMAL CHORARIA,KOLKATA vs ACIT, CENTRAL CIRCLE-31, DELHI

SHREE ANJANEY TRADERS LLP,NEW DELHI vs PR, CIT DELHI-15, DELHI

DISH INFRA SERVICES PVT LTD,NOIDA vs PCIT-1, DELHI

OASIS INFRA DEVELOPERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE 27, NEW DELHI, NEW DELHI

NV DISTILLERIES(UK) PVT LTD,CONNAUGHT PLACE vs DCIT, CC-31, JHANDEWALAN EXTENSION

INCOME TAX OFFICER, NEW DELHI vs BHAGAT CONSTRUCTION COMPANY PVT. LTD., DELHI

DCIT, CENTRAL CIRCLE-31, NEW DELHI vs N V HOLDING (INDIA) P.LTYD, NEW DELHI

NV DISTILLERIES PVT LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE-31, NEW DELHI

SIVASAKTHI RAVINDRAN,CHENNAI vs DCIT, NON CORPORATE CIRCLE 10, CHENNAI

Shri S.S. Viswanethra Ravi (Judicial Member), Shri Jagadish (Accountant Member)

SHAMAL YADAV THROUGH LEGAL HEIR RAJESH DEVI vs PRINCIPAL COMMISSIONER OF INCOME TAX FARIDABAD AND ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAVI NAREDI vs INCOME TAX OFFICER, WARD-4, BHILWARA

SANJAY K. AGRAWAL, VINIT KUMAR MATHUR

PR. COMMISSIONER OF INCOME TAX, BIKANER vs TARUNA SUTHAR

SANJAY K. AGRAWAL, VINIT KUMAR MATHUR

PAPU RAM vs ASSISTANT COMMISSIONER OF INCOME TAX

TARUN CHAUHAN vs INCOME TAX OFFICER, WARD 28(5), DELHI.

AKAMAI TECHNOLOGIES INTERNATIONAL AG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1 1 1 DELHI & ANR.

TEVA PHARMACEUTICAL INDUSTRIES LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3 (1)(1), INTERNATIONAL TAXATION, NEW DELHI

TEVA PHARMACEUTICALS USA INC. vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3 (1) (1), INTERNATIONAL TAXATION NEW DELHI & ANR.

TEVA PHARMACEUTICALS INDUSTRIES LIMITED & ANR. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI

TEVA PHARMACEUTICALS USA INC. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI

KARTAR KAUR vs INCOME TAX OFFICER AND OTHERS

KRISHAN LAL JAT vs INCOME TAX OFFICER, WARD 1(4), FARIDABAD HARYANA

RAJAN GUPTA vs INCOME TAX OFFICER

HARISH NANDA vs INCOME TAX OFFICER WARD 1

RUDRA ALLOYS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

ARJUN SINGH JOHAL vs INCOME TAX OFFICER AND OTHERS

NAN UDYOG THROUGH ITS PARTNER SH RAJNEESH KUMAR vs INCOME TAX OFFICER WARD 1 PANIPAT AND ORS

ASHOK KUMAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE GURGAON-2

GURJOT SINGH vs DEPUTY COMMISSIONER OF INCOME TAX

KRISHAN KUMAR vs INCOME TAX OFFICER WARD 1 PANIPAT AND ORS